Showing 29476 - 29490 of 41947 judgements
21 August 1995
Supreme Court
5 pages
H. KASHINATH Vs STATE OF KARNATAKA

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-003367-003367 / 1995
Diary number: 16678 / 1994

21 August 1995
Supreme Court
4 pages
GURDIAL SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000537-000537 / 1985
Diary number: 65847 / 1985

21 August 1995
Supreme Court
6 pages
PRINCIPAL CAMBRIDGE SCHOOL Vs PAYAL GUPTA

Bench: FAIZAN UDDIN (J)
Case number: C.A. No.-005664-005664 / 1994
Diary number: 12385 / 1994

21 August 1995
Supreme Court
3 pages
THE STATE OF PUNJAB Vs TEJINDER SINGH & ANR.

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 533 of 1985

21 August 1995
Supreme Court
3 pages
NAMWAR DUBEY & ORS. Vs STATE OF UTTAR PRADESH

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 285 of 1994

21 August 1995
Supreme Court
0 pages
GURDIAL SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-000537-000537 / 1985
Diary number: 65847 / 1985

17 August 1995
Supreme Court
6 pages
REGISTRAR, CO-OPTV. SOCIETIES, W.BENGAL Vs KRISHNA KUMAR SINGHANIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-008183-008183 / 1995
Diary number: 89009 / 1993
Advocates: SINHA & DAS Vs

17 August 1995
Supreme Court
2 pages
LUMBINI NAGAR COP. HOUSING SOCY.LTD &ORS Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007896-007896 / 1995
Diary number: 75464 / 1990
Advocates: Vs SUSHMA SURI

17 August 1995
Supreme Court
1 pages
STATE OF U.P. Vs RAM KHELAWAN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007873-007873 / 1995
Diary number: 89000 / 1993
Advocates: Vs ABHA R. SHARMA

17 August 1995
Supreme Court
3 pages
THE TALUK LAND BOARD Vs DR. BABU OOMEN THOMAS

Bench: RAMASWAMY,K.
Case number: C.A. No.-007830-007830 / 1995
Diary number: 75462 / 1990

17 August 1995
Supreme Court
4 pages
BHAGWANT RAI Vs STATE OF PUNJAB .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007511-007511 / 1995
Diary number: 84382 / 1992
Advocates: Vs NARESH BAKSHI

17 August 1995
Supreme Court
2 pages
CHIEF GENERAL MANAGER TELECOM Vs V.N .ENTERPRISES

Bench: PUNCHHI,M.M.
Case number: C.A. No.-007409-007409 / 1995
Diary number: 3084 / 1995
Advocates: ANIL KATIYAR Vs

17 August 1995
Supreme Court
2 pages
ASST. COMMISSIONER Vs MATHAPATHI BASAVANNEWWA K.V.

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-017885-017885 / 1995
Diary number: 7147 / 1995

17 August 1995
Supreme Court
2 pages
KHAGENDRA LALL DUTTA Vs JACOB SOLE JACOB

Bench: RAMASWAMY,K.
Case number: C.A. No.-007587-007587 / 1995
Diary number: 88990 / 1993
Advocates: R. P. GUPTA Vs

17 August 1995
Supreme Court
4 pages
M/S. KUMAR DISTRIBUTORS Vs STATE OF BIHAR .

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-007316-007316 / 1995
Diary number: 88974 / 1993