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21 August 1995
Supreme Court 5 pages H. KASHINATH Vs STATE OF KARNATAKA
Bench: MANOHAR SUJATA V. (J) |
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21 August 1995
Supreme Court 4 pages GURDIAL SINGH Vs STATE OF PUNJAB
Bench: MUKHERJEE M.K. (J) |
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21 August 1995
Supreme Court 6 pages PRINCIPAL CAMBRIDGE SCHOOL Vs PAYAL GUPTA
Bench: FAIZAN UDDIN (J) |
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21 August 1995
Supreme Court 3 pages THE STATE OF PUNJAB Vs TEJINDER SINGH & ANR.
Bench: MUKHERJEE M.K. (J) |
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21 August 1995
Supreme Court 3 pages NAMWAR DUBEY & ORS. Vs STATE OF UTTAR PRADESH
Bench: MUKHERJEE M.K. (J) |
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21 August 1995
Supreme Court 0 pages GURDIAL SINGH Vs STATE OF PUNJAB
Case number: Crl.A. No.-000537-000537 / 1985 |
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17 August 1995
Supreme Court 6 pages REGISTRAR, CO-OPTV. SOCIETIES, W.BENGAL Vs KRISHNA KUMAR SINGHANIA
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 2 pages LUMBINI NAGAR COP. HOUSING SOCY.LTD &ORS Vs UNION OF INDIA .
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 1 pages STATE OF U.P. Vs RAM KHELAWAN .
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 3 pages THE TALUK LAND BOARD Vs DR. BABU OOMEN THOMAS
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 4 pages BHAGWANT RAI Vs STATE OF PUNJAB .
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 2 pages CHIEF GENERAL MANAGER TELECOM Vs V.N .ENTERPRISES
Bench: PUNCHHI,M.M. |
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17 August 1995
Supreme Court 2 pages ASST. COMMISSIONER Vs MATHAPATHI BASAVANNEWWA K.V.
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 2 pages KHAGENDRA LALL DUTTA Vs JACOB SOLE JACOB
Bench: RAMASWAMY,K. |
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17 August 1995
Supreme Court 4 pages M/S. KUMAR DISTRIBUTORS Vs STATE OF BIHAR .
Bench: VENKATASWAMI K. (J) |