Judgements

SUPERINTENDENT OF POLICE (C.B.I.) Vs DEEPAK CHOWDHARY & ORS,

SPECIAL LAND ACQUISITION OFFICER Vs PUTTAIAH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007979-007979 / 1995
Diary number: 70045 / 1987
Advocates: M. VEERAPPA Vs

SPL. LAND ACQUISITION OFFICER Vs NINGAPPA SHANKARAPPA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007588-007588 / 1995
Diary number: 70038 / 1987
Advocates: M. VEERAPPA Vs

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000745-000746 / 1976
Diary number: 60783 / 1976

STATE OF MAHARASHTRA Vs MANUBHAI PRAGAJI VASHI .

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-007373-007374 / 1995
Diary number: 69799 / 1988
Advocates: A. S. BHASME Vs J. S. WAD

BALBIR SINGH Vs STATE OF PUNJAB

Bench: NANAVATI G.T. (J)
Case number: Crl.A. No.-000419-000419 / 1980
Diary number: 62743 / 1980
Advocates: VINOO BHAGAT Vs

STATE OF KERALA Vs T.K. UDAYA SANKARAN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007572-007572 / 1995
Diary number: 70036 / 1987
Advocates: BABY KRISHNAN Vs T. G. NARAYANAN NAIR

THE SPECIAL LAND ACQUISITION OFFICER Vs MADIVALAPPA BASALINGAPPA MALAVANKI

Bench: RAMASWAMY,K.
Case number: C.A. No.-007870-007870 / 1995
Diary number: 71134 / 1989
Advocates: M. VEERAPPA Vs

SPECIAL LAND ACQUISITION OFFICER Vs N.S. TAKKALAKI AND ORS.

MOOL CHAND AND ORS. Vs DY. DIRECTOR CONSOLIDATION AND ORS.

Case number: Appeal (civil) 10214 of 1981

STATE OF PUNJAB Vs JAGDISH SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-007771-007772 / 1995
Diary number: 71130 / 1989
Advocates: G. K. BANSAL Vs MANOJ SWARUP

JAYASHREE Vs M. SRINIVASA MURTHY

Bench: RAMASWAMY,K.
Case number: T.P.(C) No.-000270-000270 / 1994
Diary number: 9913 / 1994
Advocates: SANGEETA KUMAR Vs J. S. WAD

UNION OF INDIA Vs S.B. MISHRA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007756-007756 / 1995
Diary number: 84386 / 1992
Advocates: SUSHMA SURI Vs

INDUBEN ASHOKRAO NALVADE(DEAD) BY LRS. Vs DHIRAJLAL SHIVLAL SURATI

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-007344-007344 / 1995
Diary number: 88980 / 1993
Advocates: PETITIONER-IN-PERSON Vs HARESH RAICHURA

SHRI JANKI DEVI BHAGAT TRUST, AGRA Vs RAM SWARUP JAIN (DEAD) BY LRS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 696 of 1975