Showing 29461 - 29475 of 41947 judgements
25 August 1995
Supreme Court
1 pages
JARABANOO FIROZ SHAH MOOS Vs ANDHRA PRADESH CHEMIST & DRUGGISTASSOCIATION, HYDERABAD & O

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 279 of 1987

25 August 1995
Supreme Court
6 pages
T. R. DHANANJAYA Vs J. VASUDEVAN

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 234 of 1994

24 August 1995
Supreme Court
0 pages
STATE OF BIHAR Vs B.S.MATHUR

Case number: C.A. No.-007874-007874 / 1995
Diary number: 75937 / 1994
Advocates: Vs DEBA PRASAD MUKHERJEE

24 August 1995
Supreme Court
0 pages
KAIVELIKKAL AMBUNHI Vs H.GANESH BHANDARY

Case number: SLP(C) No.-004597-004597 / 1990
Diary number: 67778 / 1990
Advocates: M. T. GEORGE Vs

24 August 1995
Supreme Court
2 pages
STATE OF HARYANA Vs D.L.UPPAL .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007977-007977 / 1995
Diary number: 89004 / 1993
Advocates: Vs RANBIR SINGH YADAV

24 August 1995
Supreme Court
3 pages
ANIL SARAN Vs THE STATE OF BIHAR

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001026-001026 / 1995
Diary number: 78182 / 1991
Advocates: S. K. VERMA Vs

24 August 1995
Supreme Court
1 pages
D.D.A. Vs BHAVANA COOP. G.H. SOCIETY LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007932-007932 / 1995
Diary number: 18170 / 1994
Advocates: SAHARYA & CO. Vs

24 August 1995
Supreme Court
2 pages
KULDIP CHAND Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007926-007926 / 1995
Diary number: 78179 / 1991
Advocates: M. M. KASHYAP Vs

24 August 1995
Supreme Court
2 pages
JETHI DEVI Vs BHAKRA BEAS MANAGEMENT BOARD

Bench: RAMASWAMY,K.
Case number: C.A. No.-007920-007920 / 1995
Diary number: 7604 / 1994
Advocates: RAJEEV KUMAR SINGH Vs

24 August 1995
Supreme Court
2 pages
VIJAYKUMAR DURGAPRASAD GAJBI Vs KAMLABAI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007866-007866 / 1995
Diary number: 88999 / 1993

24 August 1995
Supreme Court
7 pages
BHARWAD JAKSHIBHAI NAGJIBHAI & ORS. Vs THE STATE OF GUJARAT

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 381 of 1989

23 August 1995
Supreme Court
4 pages
ARVIND INDUSTRIES AND OTHER Vs THE STATE OF GUJARAT AND OTHERS

Bench: SEN,S.C. (J)
Case number: Appeal (civil) 951 of 1976

22 August 1995
Supreme Court
0 pages
STATE OF MAHARASHTRA Vs KANCHANMALA VIJAYSING SHIRKE .

Case number: C.A. No.-007564-007564 / 1995
Diary number: 88986 / 1993
Advocates: A. S. BHASME Vs

22 August 1995
Supreme Court
4 pages
NAMDEO Vs COLLECTOR, EAST NEEMAR, KHANDWA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 7458 of 1995

21 August 1995
Supreme Court
3 pages
M.R. GUPTA Vs UNION OF INDIA .

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-007510-007510 / 1995
Diary number: 88984 / 1993
Advocates: MADHU SIKRI Vs