Showing 29446 - 29460 of 41947 judgements
29 August 1995
Supreme Court
8 pages
DMAI Vs

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-004324-004332 / 1983
Diary number: 65434 / 1983

29 August 1995
Supreme Court
2 pages
UNION OF INDIA Vs N.V. PHANEENDRAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-008116-008116 / 1995
Diary number: 75471 / 1990
Advocates: B. KRISHNA PRASAD Vs M. M. KASHYAP

29 August 1995
Supreme Court
2 pages
HARI PARKASH & ORS. Vs LAKSHMI NARAIN & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 4679 of 1994

29 August 1995
Supreme Court
2 pages
U.P. STATE SUGAR CORPN. LTD. Vs STATE OF U.P. AND OTHERS

Bench: RAMASWAMY,K.
Case number: Appeal Civil 407 of 1986

29 August 1995
Supreme Court
3 pages
HANMANTA DAULAPPA NIMBAL SINCE DECEASED BY HIS HEIRS ANDLRS Vs BABASAHEB DAJISAHEB LONDHE

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 73 of 1979

28 August 1995
Supreme Court
0 pages
JAWALA RAM Vs STATE OF HIMACHAL PRADESH

Case number: Crl.A. No.-001000-001001 / 1995
Diary number: 9135 / 1995
Advocates: MANIK KARANJAWALA Vs

28 August 1995
Supreme Court
2 pages
UNION OF INDIA THROUGH ITS SECY. Vs RANGILA RAM

Bench: RAMASWAMY,K.
Case number: C.A. No.-007983-007983 / 1995
Diary number: 69806 / 1988
Advocates: P. PARMESWARAN Vs

28 August 1995
Supreme Court
1 pages
STATE OF U.P Vs RATAN LAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007974-007974 / 1995
Diary number: 2131 / 1995
Advocates: Vs RANBIR SINGH YADAV

28 August 1995
Supreme Court
1 pages
CHANDRASHEKHAR GAJANAN BHOGAONKAR Vs YESHWANT DHONDI POTDAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-008032-008032 / 1995
Diary number: 2401 / 1995
Advocates: A. S. BHASME Vs

28 August 1995
Supreme Court
1 pages
STATE OF U.P. Vs RAVINDRA NATH CHATURVEDI

Bench: RAMASWAMY,K.
Case number: C.A. No.-007848-007848 / 1995
Diary number: 20276 / 1994
Advocates: Vs SHRISH KUMAR MISRA

28 August 1995
Supreme Court
8 pages
STATE OF PUNJAB AND ORS. Vs DEV DUTT KAUSHAL ETC. ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 1102 of 1995

25 August 1995
Supreme Court
3 pages
STATE OF HIMACHAL PRADESH Vs SHRI DHARAM DAS

Bench: RAMASWAMY,K.
Case number: C.A. No.-008030-008030 / 1995
Diary number: 70046 / 1987
Advocates: NARESH K. SHARMA Vs

25 August 1995
Supreme Court
2 pages
MORINDA CO-OP SUGAR MILLS LTD Vs RAM KISHAN AND ORS ETC

Bench: RAMASWAMY,K.
Case number: C.A. No.-008058-008060 / 1995
Diary number: 18928 / 1994
Advocates: Vs S. K. VERMA

25 August 1995
Supreme Court
4 pages
STATE OF GUJARAT Vs DAYA SHAMJIBHAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-008117-008117 / 1995
Diary number: 14622 / 1994
Advocates: HEMANTIKA WAHI Vs

25 August 1995
Supreme Court
3 pages
V.M. SHAH Vs STATE OF MAHARASHTRA AND ANR

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001011-001011 / 1995
Diary number: 7149 / 1995
Advocates: Vs K. J. JOHN