Showing 29071 - 29085 of 41947 judgements
05 December 1995
Supreme Court
5 pages
DINA Vs THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1108 of 1982

05 December 1995
Supreme Court
3 pages
UNION OF INDIA & ORS. Vs C.N. PONNAPPAN

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 1221 of 1987

05 December 1995
Supreme Court
2 pages
NARENDRA NATH SINHA Vs STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1157 of 1982

05 December 1995
Supreme Court
7 pages
HARBILAS RAI BANSAL Vs THE STATE OF PUNJAB & ANR.

Bench: KULDIP SINGH (J)
Case number: Appeal Civil 4574 of 1995

04 December 1995
Supreme Court
2 pages
STATE OF HARYANA Vs DHAN SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-012172-012172 / 1995
Diary number: 7229 / 1994
Advocates: Vs PREM MALHOTRA

04 December 1995
Supreme Court
2 pages
STATE OF GUJARAT Vs KALSING SALIA KOLCHA

Bench: K. RAMASWAMY,K.S. PARIPOORNAN
Case number: SLP(C) No.-020044-020044 / 1995
Diary number: 70233 / 1990
Advocates: HEMANTIKA WAHI Vs

04 December 1995
Supreme Court
3 pages
NEW REVIERA CO-OP. HOUSING SOCIETY Vs SPL. LAND ACQUISITION OFFICER .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011876-011876 / 1995
Diary number: 89129 / 1993
Advocates: Vs A. SUBHASHINI

04 December 1995
Supreme Court
2 pages
COLLECTOR, LAND ACQUISITION Vs GANARAM DHOBA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011967-011967 / 1995
Diary number: 84503 / 1992
Advocates: Vs ANIL KUMAR GUPTA-II

04 December 1995
Supreme Court
2 pages
HARYANA STATE ELECTRICTY BOARD Vs SURASTI DEVI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011937-011937 / 1995
Diary number: 9614 / 1995
Advocates: PRAMOD DAYAL Vs A. D. SIKRI

04 December 1995
Supreme Court
2 pages
P. VEERAPPA Vs M.A. MOHAMMED AMANULLA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011900-011900 / 1995
Diary number: 84500 / 1992

04 December 1995
Supreme Court
7 pages
STATE OF M.P. Vs YASHWANT

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-011536-011536 / 1995
Diary number: 89105 / 1993

04 December 1995
Supreme Court
2 pages
GYAN PRAKASH Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: C.A. No.-000189-000189 / 1994
Diary number: 69911 / 1994
Advocates: PETITIONER-IN-PERSON Vs P. PARMESWARAN

04 December 1995
Supreme Court
2 pages
KERALA STATE ELECTRICITY BOARD Vs UNITED FILM EXHIBITORS

Bench: RAMASWAMY,K.
Case number: C.A. No.-011833-011833 / 1995
Diary number: 10627 / 1994
Advocates: MALINI PODUVAL Vs

04 December 1995
Supreme Court
6 pages
STATE OF KERALA Vs M.K. KUNHIKANNAN NAMBIAR MANJERIMANIKOTH, NADUVIL (DEAD) AN

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Civil 8376 of 1995

01 December 1995
Supreme Court
0 pages
KABARI Vs SHIVNATH SHAROFF .

Case number: C.A. No.-011517-011517 / 1995
Diary number: 75997 / 1994