Judgements

BAHADUR SINGH NARODA Vs STATE OF M.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011818-011820 / 1995
Diary number: 76005 / 1994
Advocates: ASHOK KUMAR SINGH Vs

PATEL NATWARLAL RUPJI Vs SH. K.G.K.V.V.K.S. MANDLI LTD.

Case number: SLP(C) No.-011280-011280 / 1989
Diary number: 65665 / 1989

SANJOY IND. & ENGINEERING Vs STATE OF BIHAR .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011912-011912 / 1995
Diary number: 89136 / 1993

P. VENKATARAJU Vs SPL.TEHSILDAR (LAND ACQUSITION)

Bench: RAMASWAMY,K.
Case number: C.A. No.-011906-011906 / 1995
Diary number: 89135 / 1993
Advocates: K. RAM KUMAR Vs

DMAI Vs

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-004375-004376 / 1990
Diary number: 76866 / 1990

SECTOR-6, BAHADURGARH PLOTHOLDERS ASSOCIATION (REGD.) & ORS Vs

STATE OF ORISSA Vs BANSIDHAR SINGH

Case number: Crl.A. No.-001600-001600 / 1995
Diary number: 19311 / 1994

ABDUL MANNAN Vs STATE OF WEST BENGAL

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-001743-001743 / 1995
Diary number: 71191 / 1989
Advocates: Vs SINHA & DAS

KHODAY DISTILLERIES Vs REGISTRAR GENERAL,SUPREME COURT OF INDIA

Bench: VERMA,JAGDISH SARAN (J)
Case number: W.P.(C) No.-000803-000803 / 1995
Diary number: 17222 / 1995

PASCHIMBANGA P.S.S.P.B.S SAMITI Vs PRESIDENT W.B.PRIMARY SCHOOL COUNCIL&ORS

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-011521-011522 / 1995
Diary number: 76001 / 1994
Advocates: K. J. JOHN Vs

R. BALAKRISHNA PILLAI Vs STATE OF KERALA

Bench: AHMADI A.M. (CJ)
Case number: T.P.(Crl.) No.-000115-000115 / 2000
Diary number: 13086 / 2000
Advocates: Vs G. PRAKASH

RAVJI ALIAS RAM CHANDRA Vs STATE OF RAJASTHAN

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-001595-001595 / 1995
Diary number: 5868 / 1995

KULDEEP SINGH Vs GANPAT LAL

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: C.A. No.-011242-011242 / 1995
Diary number: 71185 / 1989
Advocates: D. S. CHAUHAN Vs SUSHIL KUMAR JAIN

STATE OF PUNJAB Vs GURDIP SINGH & OTHERS

Bench: RAY,G.N. (J)
Case number: Appeal (crl.) 919 of 1981

SMT. VIROJ KUNWAR & ORS. Vs II ADDITIONL DISTRICT JUDGE & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2737 of 1981