Showing 29041 - 29055 of 41947 judgements
08 December 1995
Supreme Court
0 pages
UPPARI VENKATASWAMY & ORS. Vs THE PUBLIC PROSECUTOR,HIGH COURT OF ANDHRA PRADESH

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Criminal 567 of 1993

08 December 1995
Supreme Court
3 pages
CHIEF OF NAVAL STAFF Vs G. GOPALAKRISHNA PILLAI

Bench: RAY,G.N. (J)
Case number: C.A. No.-011923-011923 / 1995
Diary number: 63762 / 1995
Advocates: ANIL KATIYAR Vs

08 December 1995
Supreme Court
1 pages
LAND ACQUISITION OFFICER, PUNJAB Vs ANUDEEP KAUR .

Bench: RAMASWAMY,K.
Case number: C.A. No.-011859-011860 / 1995
Diary number: 89127 / 1993
Advocates: G. K. BANSAL Vs

08 December 1995
Supreme Court
1 pages
CHATTU RAM(DECEASED)THROUGH LRS. Vs COMMR. OF INCOME TAX, BIHAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-011842-011842 / 1995
Diary number: 72226 / 1990
Advocates: Vs RR-EX-PARTE

08 December 1995
Supreme Court
3 pages
DR.V.P.MALIK Vs UNION OF INDIA

Bench: HANSARIA B.L. (J)
Case number: W.P.(C) No.-000683-000683 / 1990
Diary number: 76375 / 1990
Advocates: AJIT PUDUSSERY Vs A. SUBHASHINI

08 December 1995
Supreme Court
11 pages
S.P. GOEL Vs COLLECTOR OF STAMPS, DELHI

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-011603-011603 / 1995
Diary number: 14122 / 1995
Advocates: DEBASIS MISRA Vs

07 December 1995
Supreme Court
3 pages
STATE OF WEST BENGAL & NAR Vs BANDAN BAYAN

Bench: K.RAMASWAMY,B.L. HANSARIA
Case number: C.A. No.-011861-011861 / 1995
Diary number: 76007 / 1994
Advocates: MRIDULA RAY BHARADWAJ Vs SARLA CHANDRA

07 December 1995
Supreme Court
2 pages
KARUNA LAHIRI Vs GOUTAM KUMAR CHAKRABARTY

Bench: RAMASWAMY,K.
Case number: C.A. No.-011966-011966 / 1995
Diary number: 76010 / 1994
Advocates: RAJ KUMAR MEHTA Vs

07 December 1995
Supreme Court
2 pages
GANGAL RAM Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011856-011856 / 1995
Diary number: 76006 / 1994
Advocates: DINESH KUMAR GARG Vs

07 December 1995
Supreme Court
5 pages
BD. OF TRUSTEES FOR THE PORT OF CALCUTTA Vs ENGINEERS-DE-SPACE-AGE

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-007384-007384 / 1994
Diary number: 75496 / 1994
Advocates: H. S. PARIHAR Vs BIJAN KUMAR GHOSH

07 December 1995
Supreme Court
3 pages
STATE THROUGH CBI Vs MOHD. ASHRAFT BHAT & ORTS

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-001708-001708 / 1995
Diary number: 12281 / 1994
Advocates: P. PARMESWARAN Vs S. K. BHATTACHARYA

07 December 1995
Supreme Court
2 pages
MARY JOHNY Vs U O I

Bench: RAMASWAMY,K.
Case number: C.A. No.-011816-011816 / 1995
Diary number: 6219 / 1995
Advocates: Vs B. KRISHNA PRASAD

07 December 1995
Supreme Court
2 pages
SHRI P.R. SINHA Vs INDER KRISHAN RAINA .

Bench: SINGH N.P. (J)
Case number: C.A. No.-011760-011760 / 1995
Diary number: 75554 / 1990
Advocates: ANIP SACHTHEY Vs K. R. SASIPRABHU

07 December 1995
Supreme Court
3 pages
STATE OF MAHARASHTRA Vs DEORAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-011901-011901 / 1995
Diary number: 5625 / 1994
Advocates: A. S. BHASME Vs

07 December 1995
Supreme Court
1 pages
SITA DEVI Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000584-000584 / 1989
Diary number: 70259 / 1989
Advocates: REKHA PANDEY Vs