Judgements

PANCHAYAT SAMITI, FEROZEPORE Vs JASWANT SINGH .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-004311-004311 / 1995
Diary number: 71036 / 1989
Advocates: NAFIS A. SIDDIQUI Vs

SULTAN SINGH Vs STATE OF HARYANA & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 9719 of 1995

DHARAMDEO Vs BIJARAT & ORS.

MALIKARJUNAPPA SHIVMURTHAPPA SINCE DECEASED BY HIS HEIRS. Vs THE STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1680 of 1979

HARNAM SINGH AND ORS. Vs STATE OF MADHYA PRADESH

Bench: KIRPAL B.N. (J)
Case number: Appeal Criminal 411 of 1983

RAMCHANDRA G. KAPSE Vs HARIBANSH RAMAKBAL SINGH

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-004334-004334 / 1994
Diary number: 72081 / 1994
Advocates: BHASKAR Y. KULKARNI Vs

SALAUDDIN ABDULSAMAD SHAIKH Vs STATE OF MAHARASHTRA

Bench: AHMADI A.M. (CJ)
Case number: SLP(Crl) No.-003628-003628 / 1995
Diary number: 15040 / 1995
Advocates: A. S. BHASME Vs SHIVAJI M. JADHAV

DMAI Vs

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-004973-004973 / 1993
Diary number: 200552 / 1993

SHRI SURYAKANT VENKATRAO MAHADIK Vs SMT. SAROJ SANDESH NAIK (BH

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 2453 of 1991

RAMAKANT MAYEKAR Vs SMT. CELINE D'SILVA

CHANDRAKANTA GOYAL Vs SOHAN SINGH JODH SINGH KOHLI

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 3228 of 1991

DR. RAMESH YESHWANT PRABHOO Vs SHRI PRABHAKAR KASHINATH KUNTE & OTHERS

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 2836 of 1989

MORESHWAR SAVE Vs DWARKADAS YASHWANTRAO PATHRIKAR

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 1977 of 1992

INCOME TAX OFFICER Vs CH. ATCHAIAH

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 2513 of 1977

K.S. SHIVADEVAMMA Vs ASSTT. COMMNR. & LAND ACQ.OFFICER

Case number: C.A. No.-012116-012118 / 1995
Diary number: 89149 / 1993
Advocates: M. T. GEORGE Vs