Judgements

Showing 28891 - 28905 of 41947 judgements
17 January 1996
Supreme Court
8 pages
KESAVANACHARI GOPALAKRISHNAN ACHARI Vs VELU ACHARI PAPPUKUTTY ACHARI

Bench: RAY,G.N. (J)
Case number: C.A. No.-002053-002053 / 1996
Diary number: 84548 / 1992
Advocates: Vs T. G. NARAYANAN NAIR

17 January 1996
Supreme Court
4 pages
HARYANA WAREHOUSING CORPORATION Vs RAM AVTAR

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-002058-002058 / 1996
Diary number: 78410 / 1991
17 January 1996
Supreme Court
30 pages
AFZAL & ANR. Vs STATE OF HARYANA & ORS.

Bench: RAMASWAMY,K.
Case number: Writ Petition(Criminal) 356 of 1993
17 January 1996
Supreme Court
7 pages
PADANATHIL RUAMINI AMMA Vs P.K. ABDULLA

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 93 of 1995
17 January 1996
Supreme Court
4 pages
THE U.P. JAL NIGAM, LUCKNOWTHROUGH ITS CHAIRMAN & ANR. Vs M/S. KALRA PROPERTIES (P) LTD.,LUCKNOW & ORS.

Bench: RAMASWAMY,K.
Case number: Contempt Petition (Civil) 188 of 1994
16 January 1996
Supreme Court
3 pages
RAMESH SINGH(DIED)BY LRS. Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-003469-003469 / 1996
Diary number: 1905 / 1994
16 January 1996
Supreme Court
3 pages
SPL.LAND ACQUISITION OFFICER,BANGALORE Vs V.T. VELU .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002526-002527 / 1996
Diary number: 89243 / 1993
Advocates: Vs K. J. JOHN

16 January 1996
Supreme Court
4 pages
B. CHINNAPPA REDDY Vs STATE OF A.P.

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-001809-001812 / 1996
Diary number: 76035 / 1994
Advocates: Vs D. BHARATHI REDDY

16 January 1996
Supreme Court
3 pages
CHOLAMANDALAM INVESTMENTS & F.CO.LTD. Vs RADHIKA SYNTHETICS

Bench: AHMADI A.M. (CJ)
Case number: T.P.(C) No.-000870-000870 / 1993
Diary number: 78154 / 1993
16 January 1996
Supreme Court
10 pages
RAM SARAN Vs PYARE LAL

Bench: RAY,G.N. (J)
Case number: C.A. No.-002028-002028 / 1996
Diary number: 84546 / 1992
Advocates: Vs PRAMOD DAYAL

16 January 1996
Supreme Court
9 pages
DELHI CLOTH & GENERAL MILLS CO.LTD. Vs STATE OF RAJASTHAN .

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-003067-003068 / 1980
Diary number: 63029 / 1980
Advocates: Vs SUSHIL KUMAR JAIN

16 January 1996
Supreme Court
4 pages
RANJANA AGRAWAL Vs UNION OF INDIA .

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-002102-002103 / 1996
Diary number: 12748 / 1994
Advocates: Vs MADHU SIKRI

16 January 1996
Supreme Court
16 pages
THE STATE OF PUNJAB Vs GURMIT SINGH & ORS.

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 605 of 1989
16 January 1996
Supreme Court
3 pages
KOCHUKAKKADA ABOOBACKER (DEAD) BY LRS. & ORS. Vs ATTAH KASIM & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2701 of 1981
16 January 1996
Supreme Court
2 pages
SMT. INDRANI RAJA DURAI & ORS. Vs MADRAS MOTOR & GENERAL INSURANCECOMPANY & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 994 of 1977