Showing 28876 - 28890 of 41947 judgements
18 January 1996
Supreme Court
2 pages
SV BHIMA BHATTA Vs STATE OF KARNATAKA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002836-002837 / 1996
Diary number: 14687 / 1993

18 January 1996
Supreme Court
2 pages
RADHIKA DEVI Vs BAJRANGI SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-002719-002719 / 1996
Diary number: 17277 / 1993
Advocates: Vs ANIL K. JHA

18 January 1996
Supreme Court
9 pages
VASAVADATTA CEMENTS Vs THE STATE OF KARNATAKA

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-002084-002084 / 1996
Diary number: 78412 / 1991
Advocates: Vs M. VEERAPPA

18 January 1996
Supreme Court
3 pages
L.I.C OF INDIA Vs SHIVA PRASAD TRIPATHI

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002244-002244 / 1996
Diary number: 6504 / 1995
Advocates: Vs P. R. IYER SEETHARAMAN

18 January 1996
Supreme Court
5 pages
HARYANA STATE INDL. DEV. CORPN. Vs INDERJEET SAWHNEY

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-002078-002079 / 1996
Diary number: 14362 / 1995
Advocates: Vs RANBIR SINGH YADAV

18 January 1996
Supreme Court
4 pages
STATE OF BIHAR Vs RAJENDRA AGARWALLA

Bench: G.B. PATTANAIK (J)
Case number: Crl.A. No.-000066-000066 / 1996
Diary number: 84547 / 1992
Advocates: Vs E. C. VIDYA SAGAR

18 January 1996
Supreme Court
6 pages
M/S.ALANKAR GRANITES INDUSTRIES & ORS. Vs P.G.R.SCINDIA, MLA & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 1683 of 1996

18 January 1996
Supreme Court
8 pages
PURAN SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal (civil) 1596 of 1981

18 January 1996
Supreme Court
3 pages
M/S. MURLIDHAR SHYAMLAL & ANR. Vs STATE OF ASSAM

17 January 1996
Supreme Court
13 pages
INCOME TAX APPELLATE TRIBUNAL Vs DY.COMMNR. OF INCOME TAX & ANR.ETC.ETC.

Bench: MAJMUDAR S.B. (J)
Case number: C.A. No.-002039-002041 / 1996
Diary number: 7622 / 1994
Advocates: Vs ANNAM D. N. RAO

17 January 1996
Supreme Court
3 pages
STATE OF TAMIL NADU Vs L. KRISHNAN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001865-001870 / 1992
Diary number: 86385 / 1992
Advocates: Vs A. T. M. SAMPATH

17 January 1996
Supreme Court
16 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000713-000713 / 1987
Diary number: 70662 / 1987
Advocates: T. V. RATNAM Vs

17 January 1996
Supreme Court
8 pages
N. NARASIMHAIAH Vs STATE OF KARNATAKA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002635-002642 / 1996
Diary number: 89249 / 1993
Advocates: Vs M. VEERAPPA

17 January 1996
Supreme Court
3 pages
COMMISSIONER OF COMMERCIAL TAXES Vs G. SETHUMADHAVA RAO .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002523-002523 / 1996
Diary number: 89241 / 1993

17 January 1996
Supreme Court
1 pages
KARNATAKA PUBLIC SERVICE COMMISSION Vs P.S. RAMAKRISHNA

Bench: RAMASWAMY,K.
Case number: C.A. No.-002413-002413 / 1996
Diary number: 89232 / 1993