Judgements

ELECTRONICS TRADE & TECH. D.CORPN. Vs INDIAN TECHNOLOGISTS & ENGINEERS

Case number: Crl.A. No.-000124-000124 / 1996
Diary number: 63148 / 1996
Advocates: S. RAJAPPA Vs S.. UDAYA KUMAR SAGAR

MUN. COMMR., CALCUTTA MUN.CORPN. Vs PIJUSH KANTI DAS

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-002202-002202 / 1996
Diary number: 16747 / 1995
Advocates: Vs SOMNATH MUKHERJEE

STATE FOF PUNJAB Vs DHARAM PAL .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-002206-002206 / 1996
Diary number: 19376 / 1994
Advocates: Vs P. N. PURI

THE CHIEF COMMISSIONER OF INCOME TAX(ADMINISTRATION), BANGA Vs

M/S.ELECTRONICS TRADE & TECHNOLOGYDEVELOPMENT CORPORN. LTD. Vs

UNION OF INDIA ORS. Vs SMT. DARSHNA DEVI

MANOHAR LAL Vs STATE OF RAJASTHAN

Bench: VERMA,JAGDISH SARAN (J)

DIRECTOR OF ENFORCEMENT Vs M/S. M.CT. M.CORPORATION PVT. LTD.

Case number: Crl.A. No.-000027-000027 / 1996
Diary number: 78400 / 1991

GURUVAYOOR DEVASWOM MANAGING COMMITTEE Vs CHAIRMAN, GURUVAYOOR DEV.MGG.COMM..

Bench: RAMASWAMY,K.
Case number: C.A. No.-002933-002933 / 1996
Diary number: 19194 / 1995

STATE OF HARYANA Vs D.L. UPPAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-002856-002856 / 1996
Diary number: 15472 / 1994

JAYA DEVI Vs STATE OF BIHAR .

Bench: PUNCHHI,M.M.
Case number: C.A. No.-002229-002229 / 1996
Diary number: 10183 / 1995

CHERAN TPT. CORPN. LTD. COIMBATORE. Vs REG. TPT. AUTHORITY COIMBATORE .

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-001401-001404 / 1996
Diary number: 73738 / 1991
Advocates: A. V. RANGAM Vs

AHMEDABAD MUNICIPAL CORPN. Vs SHARDABEN .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002950-002991 / 1996
Diary number: 11356 / 1994
Advocates: Vs J. S. WAD

THE MADHYA PRADESH CO-OPERATIVEBANK LIMITED, JABALPUR Vs ADDITIONAL COMMISSIONER OF INCOMETAX MADHYA PRADESH, BHOPAL

Bench: AHMADI A.M. (CJ)
Case number: Appeal Civil 1116 of 1979

MULAK RAJ & ORS. Vs STATE OF HARYANA

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Criminal 5 of 1982