Judgements

U O I Vs AGRO ENGG. (MP)

Bench: RAMASWAMY,K.
Case number: C.A. No.-003625-003625 / 1996
Diary number: 16431 / 1995

DADAR AVANTI COOP. HOUSING SOCIETY LTD. Vs MUN. CORPN. OF GREATER BOMBAY

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-003239-003239 / 1996
Diary number: 8733 / 1995
Advocates: Vs BRIJ BHUSHAN

U.P.RAJKIYA NIRMAN NIGAM Vs INDURE PVT.LTD. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-003226-003226 / 1996
Diary number: 84567 / 1992
Advocates: Vs E. C. AGRAWALA

TAMIL NADU HOUSING BOARD Vs A. VISWAM (D) BY LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-003617-003618 / 1996
Diary number: 9752 / 1995
Advocates: Vs M. A. CHINNASAMY

GURBACHAN SINGH Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000782-000782 / 1994
Diary number: 505 / 1994
Advocates: R. C. GUBRELE Vs

G. RAMASWAMY Vs LANKA SUBBARAO PATRUDU .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-003228-003228 / 1996
Diary number: 7562 / 1991
Advocates: Vs A. T. M. SAMPATH

G.RAMASWAMY @ SURYAPRAKASA RAOAND OTHERS. Vs LANKA SUBBARAO PATRUDU AND OTHERS.

STATE OF BIHAR Vs SHRI K.M. ZUBERI & ORS.

Bench: G.B. PATTANAIK (J)
Case number: Appeal Civil 4336 of 1986

HARYANA STATE ELECTRICITY BOARD Vs NARESH TANWAR AND ARN. ETC. ETC.

Bench: K. RAMASWAMY,S. SAGHIR,G.B. PATTANAIK

STATE OF TAMIL NADU Vs KOTHARI SUGARS AND CHEMICALS LTD.ETC.ETC

Bench: J.S. VERMA,K. VENKATASWAMI
Case number: C.A. No.-011083-011141 / 1995
Diary number: 78393 / 1991
Advocates: ARPUTHAM ARUNA AND CO Vs A. T. M. SAMPATH

Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 2 / 4688

AJIT SINGH Vs STATE OF HARYANA

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000782-000782 / 1995
Diary number: 63090 / 1995
Advocates: Vs JAIL PETITION

CHINT RAM RAM CHAND Vs STATE OF PUNJAB

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002944-002944 / 1996
Diary number: 6347 / 1995
Advocates: Vs P. N. PURI

DMAI Vs

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-002242-002246 / 1978
Diary number: 61116 / 1978

SETH BANARSI DASS (DEAD) BY LRS. Vs THE DISTRICT MAGISTRATE AND COLLECTOR, MEERUT AND ORS.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 1644 of 1980