Judgements

SADASUVAN Vs K. DORAISAMY

Case number: C.A. No.-002915-002916 / 1996
Diary number: 3574 / 1995
Advocates: Vs K. RAM KUMAR

RAM JATAN Vs DY.DIRECTOR OF CONSOLIDATION

Case number: C.A. No.-003616-003616 / 1996
Diary number: 89319 / 1993

MAHESHWARI S.H.S.SCHOOL Vs BHIKHA RAM SHARMA

Case number: C.A. No.-003645-003645 / 1996
Diary number: 13988 / 1995

SAVITRI DEVI Vs STATE OF HARYANA &ORS

Case number: C.A. No.-003794-003794 / 1996
Diary number: 17990 / 1994

U.O.I. Vs M/S. SHRI RAM RAYONS

Case number: C.A. No.-003635-003635 / 1996
Diary number: 13552 / 1994
Advocates: Vs P. N. PURI

UNION OF INDIA Vs AJAIB SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008435-008436 / 1995
Diary number: 75482 / 1990
Advocates: C. V. SUBBA RAO Vs

ANSARAM RAMBHAU YELVE & ORS. Vs STATE OF MAHARATHTRA

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000822-000825 / 1985
Diary number: 64789 / 1985

U O I Vs S.D. GUPTA

Bench: RAMASWAMY,K.
Case number: C.A. No.-003767-003767 / 1996
Diary number: 18610 / 1995
Advocates: Vs SUDARSH MENON

T.K.T.S.S.MED.EDU. & CHARITABLE TRUST Vs STATE OF T.N. .

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-003214-003215 / 1996
Diary number: 77809 / 1996
Advocates: Vs A. V. RANGAM

PANKAJ KUMAR SAHA Vs SUB-DIV. OFFICER,ISLAMPUR .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-004680-004680 / 1996
Diary number: 19252 / 1995

STATE OF KERALA Vs GEORGE JOSEPH

Bench: RAMASWAMY,K.
Case number: C.A. No.-003649-003650 / 1996
Diary number: 17493 / 1994

REV FATHER BRAIN E FERNANDES Vs THE STATE OF MAHARASHTRA

Bench: RAMASWAMY,K.
Case number: C.A. No.-003647-003647 / 1996
Diary number: 9207 / 1995

STATE OF RAJASTHAN Vs KALYAN SUNDARAM CEMENT INDS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-003644-003644 / 1996
Diary number: 3499 / 1995
Advocates: Vs MANIK KARANJAWALA

HARI CHAND & ANR. Vs STATE OF DELHI

OFFICER ON SPL. DUTY (LAND ACQN.) Vs SHAH MANILAL CHANDULAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-003234-003234 / 1996
Diary number: 63949 / 1995