Showing 28576 - 28590 of 41947 judgements
12 March 1996
Supreme Court
5 pages
JAGDISH NARAIN Vs STATE OF U.P.

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000489-000489 / 1995
Diary number: 4255 / 1995
Advocates: K. L. JANJANI Vs AJIT SINGH PUNDIR

12 March 1996
Supreme Court
6 pages
SMT. ANURADHA MUKHERJEE Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004265-004265 / 1996
Diary number: 78433 / 1991
Advocates: Vs B. KRISHNA PRASAD

12 March 1996
Supreme Court
4 pages
RAM PIARI Vs LAND ACQN. COLLECTOR, SOLAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-005237-005239 / 1996
Diary number: 11973 / 1995
Advocates: Vs Y. PRABHAKARA RAO

12 March 1996
Supreme Court
2 pages
COLLECTOR OF CENTRAL EXCISE, NEW DELHI Vs LOUIS SHOPPE

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-009217-009218 / 1995
Diary number: 4280 / 1995
Advocates: V. K. VERMA Vs

12 March 1996
Supreme Court
6 pages
M. VENKATESWARLU Vs GOVT. OF A.P. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-004415-004415 / 1996
Diary number: 11369 / 1994
Advocates: Vs C. K. SUCHARITA

12 March 1996
Supreme Court
4 pages
A.MAHUDESWARAN AND AORS Vs GOVERNMENT OF TAMIL NADU

Bench: RAMASWAMY,K.
Case number: C.A. No.-005139-005161 / 1996
Diary number: 76097 / 1994
Advocates: Vs ARPUTHAM ARUNA AND CO

12 March 1996
Supreme Court
5 pages
MOHAN Vs SMT. ANANDI & ORS

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 1994 of 1987

12 March 1996
Supreme Court
3 pages
SMT. AMBEY DEVI Vs STATE OF BIHAR & ANR.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2166 of 1980

12 March 1996
Supreme Court
8 pages
RAMANUJA NAIDU Vs KANNIAH NAIDU & ANR.

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Civil 190 of 1978

12 March 1996
Supreme Court
4 pages
GURNAM SINGH & ORS. Vs THE SUB-DIVISIONAL OFFICER (CIVIL) KAITHAL & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3200 of 1979

12 March 1996
Supreme Court
2 pages
SHRI BAKSHISH SINGH (DEAD) BY LRS. Vs ARJAN SINGH & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1032 of 1979

12 March 1996
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX, BOMBAY ETC. Vs M/S.MAFATLAL GANSABHAI & CO. (P) LTD. ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 2215 of 1978

11 March 1996
Supreme Court
9 pages
DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-001000-001005 / 1979
Diary number: 62567 / 1979

11 March 1996
Supreme Court
2 pages
STATE OF KERALA Vs K.MOIDEENKUTTY

Bench: RAMASWAMY,K.
Case number: C.A. No.-004737-004737 / 1996
Diary number: 89351 / 1993

11 March 1996
Supreme Court
2 pages
UNION OF INDIA Vs JASWANT RAI KOCHAR THR.L.RS..

Bench: RAMASWAMY,K.
Case number: C.A. No.-004557-004557 / 1996
Diary number: 66356 / 1985