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01 March 1996
Supreme Court 2 pages VITTHALBHAI BAKORBHAI (DEAD) THROUGHLRS. & ORS. ETC. Vs THE EXECUTIVE ENGINEER,CAPITAL PROJECT & ANR.
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01 March 1996
Supreme Court 4 pages COMMISSIONER OF INCOME TAX Vs M/S. ALL INDIA TEA AND TRADING CO. LTD.
Bench: KIRPAL B.N. (J) |
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01 March 1996
Supreme Court 4 pages AHMEDABAD MANUFACTURING& CALICO PRINTING CO. LTD & ANR. Vs A.V.JOSHI
Bench: KIRPAL B.N. (J) |
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01 March 1996
Supreme Court 1 pages HARBHAJAN SINGH & ANR. ETC. ETC. Vs STATE OF PUNJAB & ORS.
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29 February 1996
Supreme Court 4 pages DMAI Vs
Bench: JEEVAN REDDY,B.P. (J) |
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29 February 1996
Supreme Court 2 pages DMAI Vs
Bench: RAMASWAMY,K. |
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29 February 1996
Supreme Court 7 pages ATTIQ-UR-REHMAN Vs THE MUNICIPAL CORPORATION OF DELHI &ANR
Bench: ANAND,A.S. (J) |
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29 February 1996
Supreme Court 2 pages ISMAIL ABDUL LATIF SHAIKH Vs STATE OF MAHARASHTRA
Bench: HANSARIA B.L. (J) |
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29 February 1996
Supreme Court 4 pages Vs
Bench: MAJMUDAR S.B. (J) |
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29 February 1996
Supreme Court 4 pages THE BIHAR STATE BOARD OF RELIGIOUS TRUST Vs RAMSUBARAN DAS
Bench: BHARUCHA S.P. (J) |
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29 February 1996
Supreme Court 12 pages SMT SARLA DIXIT & ANR. Vs BALWANT YADAV & ORS.
Bench: MAJMUDAR S.B. (J) |
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29 February 1996
Supreme Court 5 pages SURJIT SINGH & ORS. Vs BALBIR SINGH
Bench: RAMASWAMY,K. |
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29 February 1996
Supreme Court 4 pages DELHI WATER SUPPLY & SEWAGE DISPOSALUNDERTAKING & ANR. Vs STATE OF HARYANA & ORS.
Bench: KULDIP SINGH (J) |
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28 February 1996
Supreme Court 9 pages UMASHANKAR PANDE Vs STATE OF M.P.
Bench: VENKATASWAMI K. (J) |
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28 February 1996
Supreme Court 13 pages EMPLOYERS ON RELN. TO MGT. OF R.B.I. Vs THEIR WORKMEN
Bench: PARIPOORNAN,K.S.(J) |