Showing 28606 - 28620 of 41947 judgements
01 March 1996
Supreme Court
2 pages
VITTHALBHAI BAKORBHAI (DEAD) THROUGHLRS. & ORS. ETC. Vs THE EXECUTIVE ENGINEER,CAPITAL PROJECT & ANR.

01 March 1996
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX Vs M/S. ALL INDIA TEA AND TRADING CO. LTD.

Bench: KIRPAL B.N. (J)
Case number: Appeal (civil) 2136 of 1979

01 March 1996
Supreme Court
4 pages
AHMEDABAD MANUFACTURING& CALICO PRINTING CO. LTD & ANR. Vs A.V.JOSHI

Bench: KIRPAL B.N. (J)
Case number: Appeal Civil 1044 of 1979

01 March 1996
Supreme Court
1 pages
HARBHAJAN SINGH & ANR. ETC. ETC. Vs STATE OF PUNJAB & ORS.

29 February 1996
Supreme Court
4 pages
DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000593-000594 / 1978
Diary number: 61166 / 1978

29 February 1996
Supreme Court
2 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000068-000068 / 1990
Diary number: 76628 / 1990
Advocates: RAVINDRA BANA Vs

29 February 1996
Supreme Court
7 pages
ATTIQ-UR-REHMAN Vs THE MUNICIPAL CORPORATION OF DELHI &ANR

Bench: ANAND,A.S. (J)
Case number: Crl.A. No.-000281-000281 / 1996
Diary number: 78424 / 1991

29 February 1996
Supreme Court
2 pages
ISMAIL ABDUL LATIF SHAIKH Vs STATE OF MAHARASHTRA

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-005522-005522 / 1994
Diary number: 88780 / 1993
Advocates: V. D. KHANNA Vs

29 February 1996
Supreme Court
4 pages
Vs

Bench: MAJMUDAR S.B. (J)
Case number: /
Diary number: 2 / 6678

29 February 1996
Supreme Court
4 pages
THE BIHAR STATE BOARD OF RELIGIOUS TRUST Vs RAMSUBARAN DAS

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 846 of 1981

29 February 1996
Supreme Court
12 pages
SMT SARLA DIXIT & ANR. Vs BALWANT YADAV & ORS.

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 5157 of 1992

29 February 1996
Supreme Court
5 pages
SURJIT SINGH & ORS. Vs BALBIR SINGH

Bench: RAMASWAMY,K.
Case number: Appeal (crl.) 180 of 1988

29 February 1996
Supreme Court
4 pages
DELHI WATER SUPPLY & SEWAGE DISPOSALUNDERTAKING & ANR. Vs STATE OF HARYANA & ORS.

Bench: KULDIP SINGH (J)
Case number: Contempt Petition (Civil) 111 of 1995

28 February 1996
Supreme Court
9 pages
UMASHANKAR PANDE Vs STATE OF M.P.

Bench: VENKATASWAMI K. (J)
Case number: Crl.A. No.-000771-000771 / 1995
Diary number: 10454 / 1995

28 February 1996
Supreme Court
13 pages
EMPLOYERS ON RELN. TO MGT. OF R.B.I. Vs THEIR WORKMEN

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-004177-004177 / 1996
Diary number: 8453 / 1995
Advocates: Vs RAJESH