Judgements

AVTAR SINGH & CO Vs S.S. ENTPS.

Bench: RAMASWAMY,K.
Case number: T.P.(C) No.-000658-000658 / 1995
Diary number: 17091 / 1995
Advocates: SANGEETA KUMAR Vs MANIK KARANJAWALA

STATE OF UP Vs NAND KISHORE SHUKLA

Bench: RAMASWAMY,K.
Case number: C.A. No.-004722-004722 / 1996
Diary number: 84697 / 1992
Advocates: Vs PREM SUNDER JHA

B. SHANKARANAND Vs COMMON CAUSE

Bench: RAMASWAMY,K.
Case number: C.A. No.-004662-004662 / 1996
Diary number: 77833 / 1996
Advocates: Vs PRAMOD DAYAL

STATE OF MAHARASHTRA Vs PRABHAKAR BHIKAJI INGLE

Bench: RAMASWAMY,K.
Case number: C.A. No.-004505-004505 / 1996
Diary number: 19084 / 1995
Advocates: Vs A. P. MOHANTY

DURGA PRASAD Vs NAVIN CHAND

Bench: RAMASWAMY,K.
Case number: C.A. No.-004497-004497 / 1996
Diary number: 77830 / 1996

DR. (SMT.) SHIPRA Vs SHRI SHANTI LAL KHOIWAL

STATE OF ASSAM Vs SMTI RADHA KANOO

Case number: C.A. No.-004484-004484 / 1996
Diary number: 11216 / 1994

Vs

Bench: MANOHAR SUJATA V. (J)
Case number: /
Diary number: / 1218

KERALA STATE FIN. ENTPS. Vs JACOB ALEXANDER

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-004169-004169 / 1996
Diary number: 6475 / 1995
Advocates: Vs SHAKIL AHMED SYED

SAHKARI SAMITIYAN VYAVASTHAPAK UNION Vs STATE OF RAJASTHAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-004235-004235 / 1996
Diary number: 89338 / 1993

AJIT SINGH Vs THE STATE OF PUNJAB .

Bench: SINGH N.P. (J)
Case number: C.A. No.-003792-003794 / 1989
Diary number: 70383 / 1989
Advocates: VARINDER KUMAR SHARMA Vs

B.L. WADEHRA Vs UNION OF INDIA

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000286-000286 / 1994
Diary number: 76606 / 1994
Advocates: PETITIONER-IN-PERSON Vs SAHARYA & CO.

STATE OF U.P. Vs KRISHNA PANDEY

Bench: RAMASWAMY,K.
Case number: C.A. No.-004502-004502 / 1996
Diary number: 4048 / 1994
Advocates: Vs RACHANA JOSHI ISSAR

GOVERNMENT OF A.P. Vs KALLETI CHENGAIAH

Bench: RAMASWAMY,K.
Case number: C.A. No.-004422-004422 / 1996
Diary number: 76079 / 1994

SRI M. TEMPLE & VIGNESWAR REP.BY TRUSTEE Vs VIJAYAMMAL

Bench: PARIPOORNAN,K.S.(J)
Case number: C.A. No.-008607-008607 / 1983
Diary number: 65902 / 1983
Advocates: A. T. M. SAMPATH Vs