Showing 28561 - 28575 of 41947 judgements
14 March 1996
Supreme Court
0 pages
B.P.YADAV Vs RATNESHWAR PRASAD SINGH

Bench: G.N. RAY,B.L. HANSARIA
Case number: C.A. No.-004284-004285 / 1996
Diary number: 9183 / 1995

14 March 1996
Supreme Court
3 pages
Y.H. PAWAR Vs STATE OF KARNATAKA

Bench: RAMASWAMY,K.
Case number: C.A. No.-006882-006882 / 1996
Diary number: 89370 / 1993

14 March 1996
Supreme Court
3 pages
HOSHIAR SINGH Vs SPL.LAND ACQUISITION OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-006821-006821 / 1996
Diary number: 63987 / 1995

14 March 1996
Supreme Court
2 pages
SHRI A. CHINNAPPA Vs SHRI V. VENKATAMUNI & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1261 of 1987

14 March 1996
Supreme Court
2 pages
MOHAN Vs BHAIRON SINGH SHEKHAWAT

14 March 1996
Supreme Court
2 pages
NIRANJAN PRASAD & ORS. Vs STATE OF MADHYA PRADESH

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 837 of 1985

13 March 1996
Supreme Court
9 pages
DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-002542-002544 / 1977
Diary number: 61592 / 1977

13 March 1996
Supreme Court
21 pages
NEW BANK OF INDIA EMPLOYEES UNION Vs U O I

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-004247-004247 / 1996
Diary number: 11810 / 1995

13 March 1996
Supreme Court
2 pages
GOPALAN KRISHNANKUTTY Vs KUNJAMMA PILLAI SAROJINI AMMA & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 4192 of 1994

13 March 1996
Supreme Court
3 pages
KANYAKUMARI DISTRICT SIDHA ANDAYURVEDA VAIDYAR SANGAM AND A Vs THE GOVERNMENT OF TAMIL NADU & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 30 of 1993

13 March 1996
Supreme Court
3 pages
RAM JANAM Vs RADHAKRISHNA CHAUBE & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3095 of 1981

13 March 1996
Supreme Court
2 pages
M/S SOUTH EAST ASIA SHIPPING CO. LTD. Vs M/S NAV BHARAT ENTERPRISES PVT. LTD. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1116 of 1981

13 March 1996
Supreme Court
6 pages
RAGHUBIR SINGH & ORS. Vs STATE OF PUNJAB

Bench: ANAND,A.S. (J)
Case number: Appeal Criminal 283 of 1985

13 March 1996
Supreme Court
6 pages
VIJAI SINGH AND OTHERS Vs STATE OF RAJASTHAN

Bench: RAY,G.N. (J)
Case number: Appeal Criminal 604 of 1988

12 March 1996
Supreme Court
4 pages
NAVNEET RAJAN WASAN Vs UNION OF INDIA

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-004226-004227 / 1996
Diary number: 89337 / 1993
Advocates: Vs Y. PRABHAKARA RAO