Showing 28531 - 28545 of 41947 judgements
19 March 1996
Supreme Court
3 pages
BAIJ NATH Vs STATE OF PUNJAB

Bench: HANSARIA B.L. (J)
Case number: C.A. No.-004544-004544 / 1996
Diary number: 89348 / 1993
Advocates: Vs G. K. BANSAL

19 March 1996
Supreme Court
4 pages
A.S. NARAYANA DEEKSHITULU Vs STATE OF ANDHRA PRADESH .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000638-000638 / 1987
Diary number: 66945 / 1987
Advocates: K. RAM KUMAR Vs

19 March 1996
Supreme Court
4 pages
LAXMIKANT & ORS. Vs SATYAWAN & ORS.

Bench: SINGH N.P. (J)
Case number: Appeal Civil 1683 of 1982

19 March 1996
Supreme Court
5 pages
BETAL SINGH Vs THE STATE OF M.P.

19 March 1996
Supreme Court
11 pages
IMPERIAL CHIT FUNDS (P) LTD. Vs INCOME TAX OFFICER, ERNAKULAM

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Civil 1199 of 1979

18 March 1996
Supreme Court
3 pages
RATAN LAL BOHRA Vs STATE OF RAJASTHAN

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-004804-004804 / 1996
Diary number: 10726 / 1995
Advocates: Vs GP. CAPT. KARAN SINGH BHATI

18 March 1996
Supreme Court
2 pages
STATE OF ORISSA Vs DIVNL. MANAGER, L.I.C.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007092-007092 / 1996
Diary number: 9448 / 1995
Advocates: Vs S. RAJAPPA

18 March 1996
Supreme Court
2 pages
TELECOM DISTT. MANAGER, GOA Vs V.S. DEMPO & CO

Bench: RAMASWAMY,K.
Case number: C.A. No.-010005-010007 / 1995
Diary number: 11270 / 1995
Advocates: ANIL KATIYAR Vs

18 March 1996
Supreme Court
2 pages
DIR. GENL. OF POLICE Vs MRITUNJAY SAARKAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-005382-005382 / 1996
Diary number: 76117 / 1994
Advocates: Vs SARLA CHANDRA

18 March 1996
Supreme Court
2 pages
SUBHASHGIR KHUSHALGIR GOSAVI Vs SPECIAL LAND ACQN. OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-005192-005192 / 1996
Diary number: 5001 / 1995

18 March 1996
Supreme Court
2 pages
G.N. KHAJURIA Vs D.D.A.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007933-007933 / 1995
Diary number: 11251 / 1994
Advocates: G. K. BANSAL Vs

18 March 1996
Supreme Court
3 pages
NAGAR MAHAPALIKA, MEERUT Vs M/S.PREM NATH MONGA BOTTLERSPVT.LTD. AND ANR.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 4151 of 1983

15 March 1996
Supreme Court
0 pages
M. RAMJAYRAM Vs GENL. MANAGER

Case number: C.A. No.-005085-005085 / 1996
Diary number: 11712 / 1995
Advocates: Vs ARVIND KUMAR SHARMA

15 March 1996
Supreme Court
11 pages
LILABEN UDESING GOHEL Vs ORIENTAL INSURANCE & ORS. ETC. ETC.

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-004466-004467 / 1996
Diary number: 89341 / 1993

15 March 1996
Supreme Court
7 pages
V.M. GADRE (DEAD) BY LRS. Vs SHRI M.G. DIWAN .

Bench: AHMADI A.M. (CJ)
Case number: W.P.(C) No.-000127-000127 / 1988
Diary number: 69003 / 1988