Showing 28546 - 28560 of 41947 judgements
15 March 1996
Supreme Court
13 pages
2TATE BANK OF PATIALA, PATIALA Vs COMMISSIONER OF INCOME TAX, PATIALA

Bench: N.P. SINGH,S.P. BHARUCHA
Case number: C.A. No.-004270-004273 / 1996
Diary number: 89339 / 1993

15 March 1996
Supreme Court
2 pages
Vs

Bench: RAMASWAMY,K.
Case number: /
Diary number: 1 / 4658

15 March 1996
Supreme Court
3 pages
V.G. KULKARNI Vs SPL.LAND ACQUISITION OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-001802-001802 / 1994
Diary number: 75557 / 1994
Advocates: T. V. RATNAM Vs

15 March 1996
Supreme Court
4 pages
ISHWARLAL PREMCHAND SHAH Vs STATE OF GUJARAT .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006896-006896 / 1996
Diary number: 705 / 1994
Advocates: HARISH J. JHAVERI Vs HEMANTIKA WAHI

15 March 1996
Supreme Court
2 pages
RAJASHEKAR SANKAPPA TARADANDI Vs ASSTT. COMMNR. & LAND ACQN.OFFICER.

Bench: RAMASWAMY,K.
Case number: C.A. No.-005130-005130 / 1996
Diary number: 10111 / 1994

15 March 1996
Supreme Court
1 pages
STATE OF GOA Vs SHERIFAMBI SHAIK ABDUL KARIM

Bench: RAMASWAMY,K.
Case number: C.A. No.-005231-005231 / 1996
Diary number: 76103 / 1994

15 March 1996
Supreme Court
2 pages
SEETHAMMAL Vs SENTHIL FINANCE

Bench: RAMASWAMY,K.
Case number: C.A. No.-005092-005092 / 1996
Diary number: 18605 / 1995
Advocates: Vs A. T. M. SAMPATH

15 March 1996
Supreme Court
1 pages
MASIPATLA RAGHAVULU Vs REVENUE DIVISIONAL OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-005086-005086 / 1996
Diary number: 89360 / 1993

15 March 1996
Supreme Court
4 pages
HAV BHAGAT SINGH Vs STATE OF HARYANA

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-007390-007390 / 1994
Diary number: 81557 / 1993
Advocates: Vs PREM MALHOTRA

15 March 1996
Supreme Court
5 pages
GAYATRILAKSHMI BAPURAO NAGPURE Vs STATE OF MAHARASHTRA

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-004377-004377 / 1996
Diary number: 11013 / 1995

15 March 1996
Supreme Court
1 pages
UDAJI BHAGAJI & ORS Vs BACHUSHA DADUSHA & ORS.

15 March 1996
Supreme Court
4 pages
ASHISH HANDA, ADVOCATE Vs HON'BLE THE CHIEF JUSTICE OF HIGHCOURT OF PUNJAB & HARYANA

15 March 1996
Supreme Court
6 pages
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs K.V. SAKEENA & ORS.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 101 of 1992

14 March 1996
Supreme Court
0 pages
MOHD. AYUB KHAN Vs BHIM SINGH

Case number: C.A. No.-004970-004970 / 1992
Diary number: 79052 / 1992
Advocates: C. K. SUCHARITA Vs LAKSHMI RAMAN SINGH

14 March 1996
Supreme Court
0 pages
B.P.YADAV Vs RATNESHWAR PRASAD SINGH

Case number: C.A. No.-004284-004285 / 1996
Diary number: 9183 / 1995