Judgements

TAHIR Vs STATE (DELHI)

Bench: DR. A.S. ANAND,S.B. MAJMUDAR
Case number: Crl.A. No.-000835-000835 / 1995
Diary number: 11918 / 1995
Advocates: R. N. KESWANI Vs B. KRISHNA PRASAD

TAHIR Vs STATE (DELHI)

Case number: Crl.A. No.-000835-000835 / 1995
Diary number: 11918 / 1995
Advocates: R. N. KESWANI Vs B. KRISHNA PRASAD

KARNAL IMPROVEMENT TRUST, KARNAL Vs SMT. PARKASH WANTI(DEAD)

Bench: RAMASWAMY,K.
Case number: C.A. No.-004237-004237 / 1995
Diary number: 78382 / 1991
Advocates: Vs KUSUM CHAUDHARY

STATE OF A.P. Vs MC. DOWELL & CO

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-004712-004717 / 1996
Diary number: 9284 / 1995
Advocates: Vs ASHOK MATHUR

LAND ACQUISITION OFFICER,HYDERABAD Vs MALE PULLAMMA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005250-005250 / 1996
Diary number: 76377 / 1994

STATE OF WEST BENGAL & ORS. Vs TROPICAL SCHOOL EMPLOYEES' UNION & ORS.

SMT. GIAN KAUR Vs THE STATE OF PUNJAB

Bench: VERMA, JAGDISH SARAN (J),RAY, G.N. (J),SINGH N.P. (J),FAIZAN UDDIN (J),NANAVATI G.T. (J)
Case number: Appeal Criminal 274 of 1984

BODDULA KRISHNAIAH Vs STATE ELECTION COMMNR. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005283-005284 / 1996
Diary number: 500 / 1996
Advocates: Vs S. USHA REDDY

WELFARE ASSN.SECTOR 7,URBAN EST.FBD Vs RAJIV KAPOOR

Bench: RAMASWAMY,K.
Case number: C.A. No.-005269-005269 / 1996
Diary number: 9192 / 1995
Advocates: Vs P. N. PURI

THE STATE OF UTTAR PRDESH & ANR. Vs M/S. HINDUSTAN SAFETY GLASSWORKS (P) LTD.

Bench: SEN,S.C. (J)
Case number: Appeal Civil 109 of 1977

RAKESH KUMAR SINGH Vs THE COMMITTEE OF MANAGEMENT, RAIBARALI

Bench: NANAVATI G.T. (J)
Case number: Appeal Civil 2448 of 1978

DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000431-000432 / 1993
Diary number: 200664 / 1993

STATE OF BIHAR Vs RANCHI ZILA SAMTA PARTY

Bench: RAMASWAMY,K.
Case number: C.A. No.-005177-005177 / 1996
Diary number: 79009 / 1996
Advocates: Vs ANIL K. JHA

LUDHIANA IMPROVEMENT TRUST Vs BRIJESHWAR SINGH CHHAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007025-007025 / 1996
Diary number: 76135 / 1994
Advocates: Vs NARESH BAKSHI

A.S. NARAYANA DEEKSHITULU Vs STATE OF ANDHRA PRADESH .

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-000638-000638 / 1987
Diary number: 66945 / 1987
Advocates: K. RAM KUMAR Vs