Judgements

Showing 28501 - 28515 of 41947 judgements
25 March 1996
Supreme Court
2 pages
NAGAMMAI COTTON MILLS Vs ASSTT.DIRECTOR

Bench: RAMASWAMY,K.
Case number: C.A. No.-006774-006774 / 1996
Diary number: 17475 / 1995
25 March 1996
Supreme Court
2 pages
U O I Vs LAXMAN GAJANAN DESAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-006743-006743 / 1996
Diary number: 6452 / 1995
25 March 1996
Supreme Court
2 pages
BALBIR SINGH NEGI Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-005655-005655 / 1996
Diary number: 3139 / 1996
25 March 1996
Supreme Court
2 pages
THE STATE OF KARNATAKA Vs KRISHNOJI RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-005345-005345 / 1996
Diary number: 78441 / 1991
22 March 1996
Supreme Court
2 pages
STATE OF MADHYA PRADESH Vs BABULAL BHARTIYA

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000097-000097 / 1996
Diary number: 17675 / 1995
22 March 1996
Supreme Court
15 pages
UNION OF INDIA Vs MAJOR GENERAL MADAN LAL YADAVA(RETD.)

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000230-000230 / 1988
Diary number: 69091 / 1988
Advocates: P. PARMESWARAN Vs

22 March 1996
Supreme Court
3 pages
UNION TERRITORY CHANDIGARH Vs JOHNSON PAINTS AND VARNISH

Bench: RAMASWAMY,K.
Case number: C.A. No.-007115-007115 / 1996
Diary number: 76149 / 1994
Advocates: Vs L. K. PANDEY

22 March 1996
Supreme Court
2 pages
STATE OF BIHAR Vs SAMSUZ ZOHA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007086-007087 / 1996
Diary number: 114 / 1996
Advocates: Vs GOPAL SINGH

22 March 1996
Supreme Court
2 pages
GOURAMMA Vs MANDAL REVENUE OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-007033-007034 / 1996
Diary number: 1942 / 1994
Advocates: Vs GUNTUR PRABHAKAR

22 March 1996
Supreme Court
6 pages
GOVT. OF A.P. Vs H.E.H., THE NIZAM, HYDERABAD

Bench: RAMASWAMY,K.
Case number: C.A. No.-005083-005083 / 1996
Diary number: 89359 / 1993
Advocates: Vs D. BHARATHI REDDY

22 March 1996
Supreme Court
2 pages
BASHIR AHMAD Vs STATE OF PUNJAB

Bench: RAMASWAMY,K.
Case number: C.A. No.-006909-006909 / 1996
Diary number: 76124 / 1994
Advocates: Vs G. K. BANSAL

22 March 1996
Supreme Court
2 pages
FINANCIAL COMNR.(TAXATION)PB., Vs HARBHAJAN SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-006905-006905 / 1996
Diary number: 71231 / 1989
Advocates: Vs R. P. WADHWANI

22 March 1996
Supreme Court
2 pages
K. JEYADEVAN NAIR Vs KRISHNA PILLAI(DEAD) BY LRS. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006731-006731 / 1996
Diary number: 89368 / 1993
Advocates: Vs MALINI PODUVAL

22 March 1996
Supreme Court
2 pages
MOHD. ASLAM BHURE Vs UNION OF INDIA .

Bench: VERMA,JAGDISH SARAN (J)
Case number: W.P.(C) No.-000160-000160 / 2002
Diary number: 63542 / 2002
Advocates: M. M. KASHYAP Vs

22 March 1996
Supreme Court
3 pages
U.P. STATE ELECTRICITY BOARD Vs RAM AUTAR AND ANOTHER

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 4746 of 1996