Showing 28486 - 28500 of 41947 judgements
26 March 1996
Supreme Court
6 pages
UNION OF INDIA Vs JESUS SALES CORPORATION

Bench: SINGH N.P. (J)
Case number: C.A. No.-003597-003597 / 1995
Diary number: 3357 / 1994
Advocates: A. SUBHASHINI Vs P. N. PURI

26 March 1996
Supreme Court
6 pages
EXECUTIVE OFFICER Vs E. TIRUPALU & ORS ETC.

Bench: KIRPAL B.N. (J)
Case number: C.A. No.-004507-004514 / 1996
Diary number: 7410 / 1995
Advocates: A. SUBBA RAO Vs SUMAN BALA RASTOGI

26 March 1996
Supreme Court
8 pages
CHANDIGARH ADMN. Vs AJAY MANCHANDA

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-006954-006954 / 1996
Diary number: 63988 / 1995
Advocates: Vs RAKESH K. SHARMA

26 March 1996
Supreme Court
5 pages
STATE OF U.P Vs SMT. NOORIE @ NOOR JAHAN & ORS.

Bench: G.B. PATTANAIK (J)
Case number: Appeal Criminal 183 of 1986

26 March 1996
Supreme Court
2 pages
PREETAM Vs STATE OF MADHYA PRADESH

Bench: MUKHERJEE M.K. (J)
Case number: Appeal (crl.) 110 of 1986

26 March 1996
Supreme Court
5 pages
R.PUTHUNAINAR ALHITHAN ETC. Vs P.H. PANDIAN & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 877 of 1994

25 March 1996
Supreme Court
0 pages
MOST REV. P.M.A.METROPOLITAN Vs MORAN MAR MARTHOMA MATHEWS

Case number: C.A. No.-004958-004960 / 1990
Diary number: 76279 / 1990
Advocates: Vs E. M. S. ANAM

25 March 1996
Supreme Court
5 pages
MAJOR RADHA KRISHAN Vs UNION OF INDIA .

Bench: MUKHERJEE M.K. (J)
Case number: C.A. No.-005121-005121 / 1996
Diary number: 76096 / 1994
Advocates: Vs ANIL KATIYAR

25 March 1996
Supreme Court
5 pages
UNITED COPIEX(INDIA) LTD. Vs COMMISSIONER OF SALES TAX

Bench: SEN,S.C. (J)
Case number: C.A. No.-004821-004821 / 1996
Diary number: 6751 / 1994

25 March 1996
Supreme Court
2 pages
PILLA SITARAM PATRUDU Vs U O I

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-008887-008888 / 1996
Diary number: 62657 / 1996

25 March 1996
Supreme Court
3 pages
TARLOK SINGH Vs VIJAY KUMAR SABHARWAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007020-007020 / 1996
Diary number: 17172 / 1994
Advocates: Vs PREM MALHOTRA

25 March 1996
Supreme Court
2 pages
JAGBIR SINGH Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-006910-006911 / 1996
Diary number: 76125 / 1994

25 March 1996
Supreme Court
2 pages
DILWAN SINGH Vs STATE OF HARYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-006887-006887 / 1996
Diary number: 76386 / 1994
Advocates: Vs K. K. MOHAN

25 March 1996
Supreme Court
1 pages
B.N. KAWALE Vs DHONDI BHIMA PATIL .

Bench: RAMASWAMY,K.
Case number: C.A. No.-005376-005376 / 1996
Diary number: 84601 / 1992
Advocates: Vs A. S. BHASME

25 March 1996
Supreme Court
8 pages
UNION OF INDIA Vs PALIWAL ELECTRICALS

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-000693-000693 / 1995
Diary number: 16563 / 1994
Advocates: V. K. VERMA Vs