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26 March 1996
Supreme Court 6 pages UNION OF INDIA Vs JESUS SALES CORPORATION
Bench: SINGH N.P. (J) |
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26 March 1996
Supreme Court 6 pages EXECUTIVE OFFICER Vs E. TIRUPALU & ORS ETC.
Bench: KIRPAL B.N. (J) |
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26 March 1996
Supreme Court 8 pages CHANDIGARH ADMN. Vs AJAY MANCHANDA
Bench: JEEVAN REDDY,B.P. (J) |
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26 March 1996
Supreme Court 5 pages STATE OF U.P Vs SMT. NOORIE @ NOOR JAHAN & ORS.
Bench: G.B. PATTANAIK (J) |
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26 March 1996
Supreme Court 2 pages PREETAM Vs STATE OF MADHYA PRADESH
Bench: MUKHERJEE M.K. (J) |
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26 March 1996
Supreme Court 5 pages R.PUTHUNAINAR ALHITHAN ETC. Vs P.H. PANDIAN & ORS. ETC.
Bench: RAMASWAMY,K. |
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25 March 1996
Supreme Court 0 pages MOST REV. P.M.A.METROPOLITAN Vs MORAN MAR MARTHOMA MATHEWS
Case number: C.A. No.-004958-004960 / 1990 |
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25 March 1996
Supreme Court 5 pages MAJOR RADHA KRISHAN Vs UNION OF INDIA .
Bench: MUKHERJEE M.K. (J) |
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25 March 1996
Supreme Court 5 pages UNITED COPIEX(INDIA) LTD. Vs COMMISSIONER OF SALES TAX
Bench: SEN,S.C. (J) |
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25 March 1996
Supreme Court 2 pages PILLA SITARAM PATRUDU Vs U O I
Bench: RAMASWAMY,K. |
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25 March 1996
Supreme Court 3 pages TARLOK SINGH Vs VIJAY KUMAR SABHARWAL
Bench: RAMASWAMY,K. |
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25 March 1996
Supreme Court 2 pages JAGBIR SINGH Vs STATE OF HARYANA .
Bench: RAMASWAMY,K. |
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25 March 1996
Supreme Court 2 pages DILWAN SINGH Vs STATE OF HARYANA
Bench: RAMASWAMY,K. |
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25 March 1996
Supreme Court 1 pages B.N. KAWALE Vs DHONDI BHIMA PATIL .
Bench: RAMASWAMY,K. |
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25 March 1996
Supreme Court 8 pages UNION OF INDIA Vs PALIWAL ELECTRICALS
Bench: JEEVAN REDDY,B.P. (J) |