Showing 28366 - 28380 of 41947 judgements
18 April 1996
Supreme Court
3 pages
KASHI NATH ROY Vs STATE OF BIHAR

Bench: PUNCHHI,M.M.
Case number: Crl.A. No.-000554-000554 / 1996
Diary number: 435 / 1995
Advocates: Vs ANIL KUMAR JHA

18 April 1996
Supreme Court
5 pages
MERAMBHAI PUNJABHAI KHACHAR Vs STATE OF GUJARAT

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000988-000989 / 1995
Diary number: 12740 / 1995
Advocates: ABHIJAT P. MEDH Vs HEMANTIKA WAHI

18 April 1996
Supreme Court
2 pages
BALIRAM ATMARAM KELAPURE Vs INDIRABAI (DEAD) .

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-007218-007218 / 1996
Diary number: 84607 / 1992

18 April 1996
Supreme Court
18 pages
BHARAT HEAVY ELECTRICAL LIMITED ETC. Vs UNION OF INDIA AND OTHERS ETC.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Writ Petition (Civil) 1608 of 1987

18 April 1996
Supreme Court
0 pages
ORISSA STATE FINANCIAL CO-OR. Vs M/S HOTEL JOGENDRA

Case number: C.A. No.-007740-007740 / 1996
Diary number: 75618 / 1990

18 April 1996
Supreme Court
2 pages
THE STATE OF. PUNJAB Vs DES RAJ

Bench: KULDIP SINGH (J)
Case number: C.A. No.-007673-007673 / 1996
Diary number: 71251 / 1989

18 April 1996
Supreme Court
4 pages
M.P.ELECT.BOARD,JABALPUR Vs HARSH WOOD PRODUCTS

Bench: RAMASWAMY,K.
Case number: C.A. No.-007798-007798 / 1996
Diary number: 89399 / 1993
Advocates: Vs NIRAJ SHARMA

18 April 1996
Supreme Court
2 pages
STATE OF M.P. Vs SADHASHIV ZAMINDAR

Bench: RAMASWAMY,K.
Case number: C.A. No.-007845-007845 / 1996
Diary number: 76178 / 1994
Advocates: Vs SINHA & DAS

18 April 1996
Supreme Court
2 pages
STATE OF J & K Vs BAL RAJ SHARMA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007699-007699 / 1996
Diary number: 76171 / 1994

17 April 1996
Supreme Court
6 pages
STATE OF PUNJAB Vs TARA SINGH SHAHI

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-001507-001507 / 1996
Diary number: 8225 / 1995
Advocates: G. K. BANSAL Vs ASHOK K. MAHAJAN

17 April 1996
Supreme Court
21 pages
MADHU KISHWAR Vs STATE OF BIHAR

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-005723-005723 / 1982
Diary number: 63323 / 1982
Advocates: D. N. GOBURDHAN Vs

17 April 1996
Supreme Court
11 pages
MADHU KISHWAR Vs STATE OF BIHAR

Bench: RAMASWAMY,K.
Case number: W.P.(C) No.-005723-005723 / 1982
Diary number: 63323 / 1982
Advocates: D. N. GOBURDHAN Vs

17 April 1996
Supreme Court
3 pages
UNION OF INDIA Vs SHREE GANESH STEEL ROLLING MILLS

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-007296-007296 / 1996
Diary number: 15398 / 1994

17 April 1996
Supreme Court
3 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-005376-005377 / 1985
Diary number: 66769 / 1985

17 April 1996
Supreme Court
3 pages
SHRI RAGHUBIR SINGH & ORS . Vs STATE OF U.P. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Criminal 146 of 1970