Judgements

U.P.STATE MINERAL DEVELOPMENT CORPN. & ANR. Vs SHRI K.C.P.SINHA

Bench: AGRAWAL,S.C. (J)
Case number: Appeal Civil 3491 of 1990

FERTILIZER CORPORATION OF INDIALTD., GORAKHPUR Vs NAGAR MAHAPALIKA. GORAKHPUR

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Civil 61 of 1989

M/S. DEWAN ENTERPRISES Vs COMMISSIONER OF SALES TAX, U.P.

Bench: KIRPAL B.N. (J)
Case number: Appeal Civil 900 of 1994

HARCHARAN SINGH JOSH Vs HARI KRISHAN

Bench: K. RAMASWAMY,B.L. HANSARIA,S.B. MAJMUDAR
Case number: C.A. No.-007936-007936 / 1995
Diary number: 11755 / 1995
Advocates: NARESH BAKSHI Vs PRAMOD DAYAL

BHOGENDRA JHA Vs MANOJ KUMAR JHA

Bench: RAMASWAMY,K.
Case number: C.A. No.-008299-008299 / 1995
Diary number: 63031 / 1995
Advocates: ANIL KUMAR JHA Vs

NEW BANK OF INDIA EMPLOYEES UNION Vs U O I

Bench: RAMASWAMY,K.
Case number: C.A. No.-004247-004247 / 1996
Diary number: 11810 / 1995

DMAI Vs

Bench: B.P. JEEVAN REDDY,K.T. THOMAS
Case number: C.A. No.-001604-001605 / 1985
Diary number: 66811 / 1985

JAGESHWAR AND OTHERS Vs STATE OF M.P.

Bench: THOMAS K.T. (J)
Case number: Appeal Criminal 624 of 1986

ELECTION COMMISSION OF INDIA & ANOTHER Vs DR. SUBRAMANIAN SWAMY & ANOTHER

Bench: AHMADI A.M. (CJ)
Case number: Appeal Civil 504 of 1994

NATHU RAM END OTHERS Vs MANPHOOL AND OTHERS

NATHU RAM AND OTHERS Vs MANPHOOL AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 2134 of 1978

SARADA Vs MANIKKOTH KOMBRA RAJENDRAN

Case number: C.A. No.-007739-007739 / 1996
Diary number: 15610 / 1995

STATE OF HARYANA Vs BALWANT SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-005124-005124 / 2001
Diary number: 865 / 2001
Advocates: HEMANTIKA WAHI Vs ASHOK MATHUR

MANGAT RAM Vs STATE OF HARYANA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-008879-008880 / 1996
Diary number: 76193 / 1994
Advocates: Vs IRSHAD AHMAD

PREETA SINGH Vs HARYANA URBAN DEVELOPMENT AUTH. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007759-007759 / 1996
Diary number: 76174 / 1994