Showing 28351 - 28365 of 41947 judgements
22 April 1996
Supreme Court
2 pages
FAUJA SINGH Vs JASPAL KAUR

Bench: ANAND,A.S. (J)
Case number: C.A. No.-007559-007559 / 1996
Diary number: 78447 / 1991
Advocates: Vs ANIS AHMED KHAN

22 April 1996
Supreme Court
2 pages
VIJAYAWADA-GUNTUR-TENALI URBAN DEV.ATY Vs MOVVA RANGA RAO

Bench: RAMASWAMY,K.
Case number: C.A. No.-007730-007730 / 1996
Diary number: 366 / 1996
Advocates: Vs GUNTUR PRABHAKAR

22 April 1996
Supreme Court
2 pages
STATE OF BIHAR Vs MAHANTH BALRAM DAS

Bench: RAMASWAMY,K.
Case number: C.A. No.-007768-007768 / 1996
Diary number: 76378 / 1994

22 April 1996
Supreme Court
2 pages
UNION OF INDIA Vs BANT RAM (D) BY LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007757-007757 / 1996
Diary number: 16212 / 1994

22 April 1996
Supreme Court
3 pages
DMAI Vs

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-005508-005508 / 1985
Diary number: 66777 / 1985

19 April 1996
Supreme Court
0 pages
R.S. RAWAT Vs U O I

Case number: C.A. No.-007847-007847 / 1996
Diary number: 4400 / 1995
Advocates: Vs P. PARMESWARAN

19 April 1996
Supreme Court
2 pages
JAGTAR SINGH Vs STATE OF PUNJAB

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-001524-001524 / 1995
Diary number: 17894 / 1995
Advocates: ASHOK MATHUR Vs

19 April 1996
Supreme Court
4 pages
KRISHNA MOTOR SERVICE Vs H.B.VITTALA KAMATH

Bench: RAMASWAMY,K.
Case number: C.A. No.-007784-007785 / 1996
Diary number: 10907 / 1994
Advocates: Vs ANJANI AIYAGARI

19 April 1996
Supreme Court
2 pages
JAI RAM SHARMA Vs JAMMU DEV. AUTHORITY .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007750-007750 / 1996
Diary number: 10086 / 1995
Advocates: Vs ASHOK MATHUR

19 April 1996
Supreme Court
2 pages
ALL MANIPUR GOVT. COLLEGES TEACHERS ASSN Vs ALL MANIPUR COLLEGE TEACHERS ASSN.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007713-007714 / 1996
Diary number: 11420 / 1994
Advocates: Vs S. K. BHATTACHARYA

19 April 1996
Supreme Court
2 pages
STATE OF M.P. Vs SHAKRI KHAN

Bench: RAMASWAMY,K.
Case number: C.A. No.-007882-007882 / 1996
Diary number: 7771 / 1994
Advocates: Vs B. S. BANTHIA

19 April 1996
Supreme Court
3 pages
STATE OF PUNJAB Vs BALDEV SINGH KHOSLA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007793-007793 / 1996
Diary number: 52 / 1995
Advocates: Vs P. N. PURI

19 April 1996
Supreme Court
3 pages
MST. KARTAR KAUR Vs AJMER SINGH

Bench: HANSARIA B.L. (J)
Case number: Appeal Civil 4222 of 1983

19 April 1996
Supreme Court
4 pages
SMT. RAJESHWARI DEVI Vs THE STATE OF U.P.

Bench: MANOHAR SUJATA V. (J)
Case number: Appeal Criminal 38 of 1987

18 April 1996
Supreme Court
2 pages
DHANNA RAM Vs U O I

Bench: RAMASWAMY,K.
Case number: C.A. No.-007536-007536 / 1996
Diary number: 9590 / 1995
Advocates: Vs RAJESH