Showing 28321 - 28335 of 41947 judgements
26 April 1996
Supreme Court
23 pages
SMT. PARAYANKANDIYAL ERAVATHKANAPRAVAN KALLIANI AMMA & ORS Vs K. DEVI & ORS.

Bench: AHMAD SAGHIR S. (J)
Case number: Appeal (civil) 5473 of 1995

26 April 1996
Supreme Court
6 pages
NIRANJAN SINGH Vs STATE OF PUNJAB

Bench: KURDUKAR S.P. (J)
Case number: Appeal Criminal 160 of 1986

25 April 1996
Supreme Court
7 pages
STATE THROUGH ANTI-CORRUPTIONBUREAU, GOVERNMENT OF MAHARASH Vs KRISHANCHAND KHUSHALCHAND JAGTIANI

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal Civil 580 of 1996

25 April 1996
Supreme Court
8 pages
GOLLA JALLA REDDY & ORS. Vs STATE OF ANDHRA PRADESH

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 402 of 1986

25 April 1996
Supreme Court
15 pages
MOSAMMAT BIBI SAYEEDA & ORS. ETC. Vs THE STATE OF BIHAR & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 5047 of 1984

25 April 1996
Supreme Court
22 pages
SURESH KUMAR & ORS.DALMIA CEMENT (BHARAT) LTD. & ANR. ETC. Vs UNION OF INDIA & ORS.

24 April 1996
Supreme Court
6 pages
TAMILNADU ELECTRICITY BOARD Vs N.RAJU REDDIAR

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-007496-007496 / 1996
Diary number: 15092 / 1995
Advocates: Vs V. BALACHANDRAN

24 April 1996
Supreme Court
6 pages
DMAI Vs

Bench: MANOHAR SUJATA V. (J)
Case number: W.P.(C) No.-013671-013672 / 1984
Diary number: 68048 / 1984

24 April 1996
Supreme Court
8 pages
CHIEF EXECUTIVE OFFICER Vs SYED YASIN .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-007491-007491 / 1996
Diary number: 76162 / 1994
Advocates: Vs ASHOK KUMAR SINGH

24 April 1996
Supreme Court
6 pages
BABU SINGH Vs STATE OF PUNJAB

Bench: G.B. PATTANAIK (J)
Case number: Appeal Criminal 590 of 1983

24 April 1996
Supreme Court
3 pages
JAI SINGH @ BANDU AND ANOTHER Vs STATE OF MAHARASHTRA

Bench: HANSARIA B.L. (J)
Case number: Appeal Criminal 935 of 1981

24 April 1996
Supreme Court
4 pages
SMT. DEOKALI Vs NAND KISHORE & ORS.

Bench: SEN,S.C. (J)
Case number: Appeal Civil 367 of 1991

24 April 1996
Supreme Court
6 pages
SMT. CHHANNO & ORS. Vs STATE OF HARYANA

Bench: G.B. PATTANAIK (J)
Case number: Appeal Criminal 499 of 1986

24 April 1996
Supreme Court
8 pages
U.P.STATE MINERAL DEVELOPMENT CORPN. & ANR. Vs SHRI K.C.P.SINHA

24 April 1996
Supreme Court
1 pages
SATVIR SINGH Vs BALDEVA & ORS.

Bench: RAY,G.N. (J)
Case number: Review Petition (Civil) 884 of 1996