Showing 28396 - 28410 of 41947 judgements
15 April 1996
Supreme Court
2 pages
NABHIRAJ Vs JAYAVATIBAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-007561-007561 / 1996
Diary number: 14356 / 1995
Advocates: Vs SANGEETA KUMAR

15 April 1996
Supreme Court
2 pages
KANTAPRASAD D. PATEL Vs MUN. CORPN. OF GREATER BOMBAY

Bench: RAMASWAMY,K.
Case number: C.A. No.-007498-007498 / 1996
Diary number: 5335 / 1995

15 April 1996
Supreme Court
1 pages
COLLECTOR, CUTTACK Vs DURYODHAN JENA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007940-007940 / 1996
Diary number: 71257 / 1989

15 April 1996
Supreme Court
3 pages
SYED ABDUL ALAM Vs GOVT. OF A.P.

Bench: RAMASWAMY,K.
Case number: C.A. No.-007511-007513 / 1996
Diary number: 499 / 1996

15 April 1996
Supreme Court
2 pages
KANSHI RAM Vs OM PRAKASH JAWAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-007499-007499 / 1996
Diary number: 10981 / 1995

15 April 1996
Supreme Court
5 pages
DESCIPLINARY ATY.-CUM-REGNL. MANAGER &OR Vs NIKUNJA BIHARI PATNAIK

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-007188-007188 / 1996
Diary number: 63991 / 1995
Advocates: Vs PARMANAND GAUR

15 April 1996
Supreme Court
4 pages
BETAL SINGH Vs STATE OF M.P.

Bench: THOMAS K.T. (J)
Case number: Appeal Criminal 124 of 1987

15 April 1996
Supreme Court
5 pages
THE DISCIPLINARY AUTHORITY-CUMREGIONAL MANAGER AND ORS. Vs NIKUNJA BIHARI PATNAIK

12 April 1996
Supreme Court
3 pages
RT.B.P. SUGANDHAR BISHOP IN MEDAK Vs D.DOROTHY DAYASHEELA EBENEZER

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-007137-007137 / 1996
Diary number: 2486 / 1996
Advocates: Vs RAJEEV KUMAR SINGH

12 April 1996
Supreme Court
5 pages
STATE OF U.P. Vs HARISH CHANDRA .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-007068-007068 / 1996
Diary number: 76143 / 1994
Advocates: Vs P. NARASIMHAN

12 April 1996
Supreme Court
4 pages
J.P.RAVIDAS Vs NAVYUVAK HARIJAN U.M.U.I.CO-OP.SOC.&ORS.

Bench: K. RAMASWAMY,S.B. PATTANAIK
Case number: C.A. No.-007745-007745 / 1996
Diary number: 3877 / 1994
Advocates: Vs ASHOK K. SRIVASTAVA

12 April 1996
Supreme Court
2 pages
STATE OF GOA Vs YVETTE PEREIRA A.E. COSTA

Bench: RAMASWAMY,K.
Case number: C.A. No.-007566-007566 / 1996
Diary number: 4970 / 1995

12 April 1996
Supreme Court
3 pages
INSP.GENERAL OF REGISTRATION,U.P.&ANR. Vs AVDESH KUMAR .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007500-007500 / 1996
Diary number: 89521 / 1993
Advocates: Vs SUDHIR KULSHRESHTHA

12 April 1996
Supreme Court
2 pages
U.P.S.E.B. Vs TRIVENI ENGG. WORKS

Bench: RAMASWAMY,K.
Case number: C.A. No.-007468-007468 / 1996
Diary number: 12792 / 1995

12 April 1996
Supreme Court
2 pages
U O I Vs RATTAN SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-007616-007616 / 1996
Diary number: 15988 / 1995
Advocates: Vs MANOJ SWARUP