Judgements

STATE OF PUNJAB Vs HARBHAJAN SINGH GREASY

Bench: RAMASWAMY,K.
Case number: C.A. No.-007530-007530 / 1996
Diary number: 76168 / 1994
Advocates: Vs ASHOK MATHUR

UNION OF INDIA Vs P.S. DHILLON

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-003806-003806 / 1992
Diary number: 79060 / 1992
Advocates: A. SUBHASHINI Vs KUSUM CHAUDHARY

G.S. KAUSHIK Vs UNION OF INDIA .

Bench: AGRAWAL,S.C. (J)
Case number: W.P.(C) No.-000132-000132 / 1984
Diary number: 65693 / 1984
Advocates: KHAITAN & MURTY Vs C. V. SUBBA RAO

HARYANA UNRECOGNISED SCHOOLS ASSOCN. Vs STATE OF HARYANA

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-007114-007114 / 1996
Diary number: 89377 / 1993

STATE OF MAHARASHTRA Vs SOM NATH THAPA

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000480-000480 / 1996
Diary number: 7991 / 1995
Advocates: P. PARMESWARAN Vs

MRS. JOYCE PRIMROSE PRESTOR(NEE VAS) Vs MISS VERA MARIE VAS & ORS.

Bench: PARIPOORNAN,K.S.(J)
Case number: Appeal Civil 3481 of 1979

UNION OF INDIA Vs RATTAN SINGH & ORS. ETC.

SURAJDEO YADAV Vs STATE OF BIHAR

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 383 of 1986

RAM KUMAR Vs THE STATE OF HARYANA

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 1870 of 1982

RAJARAM YADAV Vs STATE OF BIHAR

Bench: RAY,G.N. (J)
Case number: Crl.A. No.-000477-000477 / 1996
Diary number: 1844 / 1996

T. BALAKRISHNAN Vs UNION OF INDIA

Bench: RAY,G.N. (J)
Case number: C.A. No.-007059-007059 / 1996
Diary number: 122 / 1995
Advocates: Vs SUSHMA SURI

DELHI ADMINISTRATION Vs TRIBHUVAN NATH .

Bench: HANSARIA B.L. (J)
Case number: Crl.A. No.-000084-000084 / 1996
Diary number: 16206 / 1995
Advocates: Vs CHANDER SHEKHAR ASHRI

NEERAJ BALA GOSWAMI Vs STATE OF U.P. .

Bench: RAY,G.N. (J)
Case number: W.P.(C) No.-000488-000488 / 1994
Diary number: 12113 / 1994
Advocates: GOPAL SINGH Vs

URBAN IMPROVEMENT TRUST JODHPUR Vs GOKUL NARAIN

Bench: RAMASWAMY,K.
Case number: C.A. No.-006963-006963 / 1996
Diary number: 13261 / 1994

STANDARD GAMES ETC. Vs STATE OF U.P. & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3323 of 1984