Judgements

NARASHIMAHA MURTHY Vs SMT. SUSHEELABAI & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Civil 2592 of 1992

STATE OF HARYANA Vs CHANDVIR & ORS

Bench: RAMASWAMY,K.
Case number: Appeal (crl.) 107 of 1994

RAM DUTT Vs STATE OF U.P.

Bench: RAY,G.N. (J)
Case number: Appeal Criminal 512 of 1984

ABHIRAM SINGH Vs C.D. COMMACHEN (DEAD) BY LRS..

Bench: RAMASWAMY,K.
Case number: C.A. No.-000037-000037 / 1992
Diary number: 60441 / 1992
Advocates: BINA GUPTA Vs CHIRAG M. SHROFF

MOTILAL DAULATRAM BORA Vs M. RAMCHANDRA BHUTABA (DEAD)BY LRS.

Bench: RAMASWAMY,K.
Case number: C.A. No.-000858-000858 / 1979
Diary number: 62351 / 1979
Advocates: Vs E. C. AGRAWALA

COMORIN MATCH INDUSTRIES(PVT.) LTD. Vs STATE OF TAMILNADU

Bench: SEN,S.C. (J)
Case number: C.A. No.-002206-002207 / 1982
Diary number: 63489 / 1982

SRI SAMIR SOBHAN SANYAL Vs TRACKS TRADE PVT. LTD. .

Bench: RAMASWAMY,K.
Case number: C.A. No.-007515-007515 / 1996
Diary number: 9815 / 1995
Advocates: Vs ASHOK MATHUR

IMPROVEMENT TRUST, MOGA Vs MANCHANDA SOAP WORKS .

Bench: RAMASWAMY,K.
Case number: C.A. No.-000018-000018 / 1991
Diary number: 76834 / 1991
Advocates: NARESH BAKSHI Vs RAVINDRA BANA

DMAI Vs

Bench: MANOHAR SUJATA V. (J)
Case number: C.A. No.-006649-006649 / 1983
Diary number: 65464 / 1983

STATE OF ORISSA Vs KLOCKNER & CO

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-007386-007388 / 1995
Diary number: 10578 / 1995
Advocates: RAJ KUMAR MEHTA Vs K. V. VENKATARAMAN

UNION OF INDIA & ORS. Vs NANDLAL RAIGAR

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2914 of 1986

SMITH KLINE & FRENCH [INDIA] LTD.ETC. Vs COMMISSIONER OF INCOME TAX.

SMITH KLINE & FRENCH [INDIA] LTD.ETC. Vs COMMISSIONER OF INCOME TAX.

Bench: JEEVAN REDDY,B.P. (J)
Case number: Appeal (civil) 1187 of 1985

STATE OF M.P. Vs SURBHAN

Case number: Crl.A. No.-000593-000593 / 1996
Diary number: 74431 / 1996

UNION OF INDIA Vs SHER SINGH .

Bench: RAMASWAMY,K.
Case number: C.A. No.-001639-001639 / 1990
Diary number: 72613 / 1990
Advocates: C. V. SUBBA RAO Vs MITTER & MITTER CO.