Showing 28201 - 28215 of 41947 judgements
10 May 1996
Supreme Court
11 pages
PRADEEP KRISHEN Vs U O I

Bench: B.L. HANSARIA,S.C. SEN
Case number: W.P.(C) No.-000262-000262 / 1995
Diary number: 6291 / 1995
Advocates: P. K. MANOHAR Vs

10 May 1996
Supreme Court
10 pages
HASHMATTULLAH Vs STATE OF M.P.

Bench: N.P. SINGH,B.N. KIRPAL
Case number: C.A. No.-008250-008250 / 1996
Diary number: 84616 / 1992

10 May 1996
Supreme Court
4 pages
STATE OF MANIPUR Vs THINGUJAM BROJEN MEETEL

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-008226-008226 / 1996
Diary number: 64003 / 1995

10 May 1996
Supreme Court
1 pages
M/S. ATTABIRA REGULATED MARKETCOMMITTEE Vs M/S GANESH RICE MILLS

10 May 1996
Supreme Court
2 pages
M/S SHIV SHAKTI GOL FINGER Vs ASSTT. COMMISSIONER,COMMERCIAL TAXES, JAIPUR

10 May 1996
Supreme Court
2 pages
UNION OF INDIA & ORS, Vs M/S SHARMA COAL CO

10 May 1996
Supreme Court
2 pages
SUKHBIR SINGH & ORS. Vs BRIJ PAL SINGH & ORS.

10 May 1996
Supreme Court
2 pages
K.V. KRISHNAMANI Vs LALIT KALA ACADEMY

10 May 1996
Supreme Court
9 pages
NATWARBHAI MAGAINBHAI PATEL Vs COLLECTOR & ORS.

10 May 1996
Supreme Court
8 pages
PUNJAB & HARYANA HIGH COURT BARASSOCIATION Vs THE STATE OF PUNJAB & ORS.

10 May 1996
Supreme Court
8 pages
M.C. MEHTA Vs UNION OF INDIA & ORS.

10 May 1996
Supreme Court
4 pages
NARAYANA PRABHU & ANR. Vs JANARDHANA MALLAN & ORS.

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 1197 of 1974

10 May 1996
Supreme Court
5 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs SANCHAR VIHAR SAHKARI AVAS SAMITILTD., GHAZIABAD

10 May 1996
Supreme Court
3 pages
STATE OF JAMMU & KASHMIR Vs SHAM LAL & ORS.

10 May 1996
Supreme Court
7 pages
GANGADHARAN Vs JANARDHANA MALLAN & ORS.

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 5281 of 1983