Showing 28186 - 28200 of 41947 judgements
10 May 1996
Supreme Court
3 pages
M.G.HALAPPANAVAR Vs GOVERNMENT OF INDIA .

Bench: G.N. RAY,B.L. HANSARIA
Case number: C.A. No.-008393-008393 / 1996
Diary number: 14762 / 1995

10 May 1996
Supreme Court
1 pages
K.V. KRISHNAMANI Vs LALIT KALA ACADEMI

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-009058-009058 / 1996
Diary number: 78458 / 1991
Advocates: Vs K. V. MOHAN

10 May 1996
Supreme Court
2 pages
M/S.SHIV SHAKTI GOLD FINGER,RAJASTHAN Vs ASSTT.COMMERCIAL TAXES OFFICER,RAJASTHAN

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-009074-009074 / 1996
Diary number: 78460 / 1991

10 May 1996
Supreme Court
2 pages
UNION OF INDIA Vs SHARMA COAL CO.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-009059-009059 / 1996
Diary number: 78459 / 1991

10 May 1996
Supreme Court
10 pages
P.K. DAVE Vs PEOPLES UNION OF CIVIL LIBERTIES

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-008242-008242 / 1996
Diary number: 10761 / 1995
Advocates: Vs KAMINI JAISWAL

10 May 1996
Supreme Court
2 pages
SUKHBIR SINGH Vs BRIJ PAL SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-011140-011140 / 1996
Diary number: 64035 / 1996
Advocates: MANOJ SWARUP AND CO. Vs

10 May 1996
Supreme Court
1 pages
NATWARBHAI MAGAINBHAI PATEL Vs COLLECTOR

Bench: K. RAMASWAMY,FAIZAN UDDIN,G.B. PATTANAIK
Case number: SLP(C) No.-013088-013088 / 1996
Diary number: 2886 / 1996
Advocates: S. C. PATEL Vs

10 May 1996
Supreme Court
2 pages
P. RATNAKAR RAO Vs GOVT. OF A.P.

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-014373-014373 / 1996
Diary number: 65157 / 1996

10 May 1996
Supreme Court
3 pages
DAULAT RAM Vs SAROOP RAM

Bench: RAMASWAMY,K.
Case number: C.A. No.-009102-009102 / 1996
Diary number: 116 / 1994
Advocates: Vs CHANDER SHEKHAR ASHRI

10 May 1996
Supreme Court
1 pages
ATTABIRA REGULATED MKT.COMM. Vs GANESH RICE MILLS

Bench: RAMASWAMY,K.
Case number: C.A. No.-009078-009078 / 1996
Diary number: 84625 / 1992

10 May 1996
Supreme Court
6 pages
RAMCHANDRA DAYARAM GAWANDE Vs UNION OF INDIA .

Bench: RAMASWAMY,K.
Case number: C.A. No.-009060-009061 / 1996
Diary number: 17638 / 1995
Advocates: Vs R. N. KESWANI

10 May 1996
Supreme Court
2 pages
STATE OF ORISSA Vs SIBARAM BARAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-009055-009055 / 1996
Diary number: 84624 / 1992

10 May 1996
Supreme Court
12 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

10 May 1996
Supreme Court
2 pages
NARINDRA KUMAR JAIN Vs THE STATE OF MADHYA PRADESH

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000678-000678 / 1996
Diary number: 70211 / 1987

10 May 1996
Supreme Court
17 pages
POONAM VERMA Vs ASHWIN PATEL

Bench: AHMAD SAGHIR S. (J)
Case number: C.A. No.-008856-008856 / 1994
Diary number: 19174 / 1994
Advocates: P. N. PURI Vs ABHIJAT P. MEDH