Judgements

TUSHAR KANTI BOSE Vs SAVITRI DEVI .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-009494-009494 / 1996
Diary number: 18684 / 1995
Advocates: Vs MRIDULA RAY BHARADWAJ

STATE OF HARYANA Vs RAJPAL SHARMA

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-009511-009512 / 1996
Diary number: 10551 / 1995

DMAI Vs

Bench: RAMASWAMY,K.
Case number: Crl.A. No.-000461-000463 / 1988
Diary number: 70596 / 1988

STATE OF PUNJAB Vs SADHU RAM

Bench: RAMASWAMY,K.
Case number: C.A. No.-008373-008373 / 1995
Diary number: 79165 / 1992
Advocates: MANOJ SWARUP Vs

M/S EVEREST COPIERS THROUGH R.A.PARTNER Vs STATE OF T.N.

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-002672-002672 / 1992
Diary number: 79167 / 1992

DHANNA Vs STATE OF MADHYA PRADESH

Bench: THOMAS K.T. (J)
Case number: Crl.A. No.-000170-000170 / 1984
Diary number: 64480 / 1984

UJAGAR SINGH & ORS. Vs STATE OF PUNJAB & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal Criminal 572 of 1980

RAJMANI Vs THE COLLECTOR, RAIPUR

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1885 of 1981

JOG RAM Vs STATE OF HARYANA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 1474 of 1981

SMT.DAROTHI CLARE PARREIRA & ORS. Vs STATE OF MAHARASHTRA & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3331 of 1982

M/S MALWA OIL MILLS & ANR. Vs STATE OF M.P. & ORS,

Bench: K. RAMASWAMY,G.B.PATTANAIK

MR. GOVINDA RAJU Vs THE ADDL. SPL. LAND ACQUISITION OFFICER

Bench: RAMASWAMY,K.
Case number: C.A. No.-004830-004831 / 1994
Diary number: 73849 / 1991
Advocates: S. R. SETIA Vs SURYA KANT

J.H. PATEL Vs SUBHAN KHAN

Bench: AHMADI A.M. (CJ)
Case number: C.A. No.-001795-001795 / 1996
Diary number: 964 / 1996
Advocates: Vs EJAZ MAQBOOL

FATIMA BEE Vs MAHAMOOD SIDDIQUI

Bench: NANAVATI G.T. (J)
Case number: C.A. No.-009742-009743 / 1996
Diary number: 1559 / 1995
Advocates: Vs M. K. GARG

J.H. PATEL Vs SUBHAN KHAN