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PETITIONER: DR.D.C. SAXENA

       Vs.

RESPONDENT: HON’BLE THE CHIEF JUSTICE OF INDIA

DATE OF JUDGMENT:       19/07/1996

BENCH: RAMASWAMY, K. BENCH: RAMASWAMY, K. SINGH N.P. (J) BHARUCHA S.P. (J)

CITATION:  1996 SCC  (7) 216        JT 1996 (6)   529  1996 SCALE  (5)233

ACT:

HEADNOTE:

JUDGMENT:                       J U D G M E N T      N.P.SINGH.J      I have  the privilege  of perusing  the judgments of my learned brothers  K.Ramaswamy and  S.P.Bharucha, JJ. I agree to the  conclusions arrived  at by  them  and  the  sentence imposed against the contemner.