Showing 28036 - 28050 of 41947 judgements
30 July 1996
Supreme Court
4 pages
DANDA RAJESWARI Vs BODAVULA HANUMAYAMMA

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-013682-013682 / 1996
Diary number: 65851 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs

30 July 1996
Supreme Court
2 pages
M.S.R. PRASAD Vs BOMMISETTI SUBBA RAO .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-013671-013671 / 1996
Diary number: 65852 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs

30 July 1996
Supreme Court
2 pages
VIJAY PRATAP Vs SAMBHU SARAN SINHA .

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-013593-013593 / 1996
Diary number: 65853 / 1996
Advocates: R. P. WADHWANI Vs

30 July 1996
Supreme Court
2 pages
PIRTHI Vs JATI RAM

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-013659-013659 / 1996
Diary number: 65850 / 1996

30 July 1996
Supreme Court
3 pages
PANDURANG GANPAT TANAWADE Vs GANPAT BHAIRU KADAM

Bench: AGRAWAL,S.C. (J)
Case number: C.A. No.-009874-009874 / 1996
Diary number: 1653 / 1995

30 July 1996
Supreme Court
2 pages
SMT. BHATORI Vs SMT. RAM PIARI

Bench: RAMASWAMY,K.
Case number: Appeal Civil 676 of 1996

30 July 1996
Supreme Court
0 pages
DMAI Vs

Bench: S.P. BHARUCHA,K.T. THOMAS
Case number: C.A. No.-003406-003411 / 1990
Diary number: 76074 / 1990

30 July 1996
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-003406-003411 / 1990
Diary number: 76074 / 1990

26 July 1996
Supreme Court
5 pages
STATE OF M.P. Vs R.P.SHARMA

Bench: RAMASWAMY,K.
Case number: C.A. No.-010225-010225 / 1996
Diary number: 78037 / 1996
Advocates: Vs S. JANANI

26 July 1996
Supreme Court
2 pages
KASHMIR ELECTRIC & HARDWARE CORPORATION Vs STATE OF J & K

Bench: PUNCHHI,M.M.
Case number: C.A. No.-009768-009768 / 1996
Diary number: 89448 / 1993

26 July 1996
Supreme Court
5 pages
STATE OF U.P. Vs R.K. TANDON

Bench: RAMASWAMY,K.
Case number: C.A. No.-004438-004442 / 1995
Diary number: 89177 / 1993
Advocates: M. C. DHINGRA Vs SHRISH KUMAR MISRA

26 July 1996
Supreme Court
2 pages
SOLAPUR MIDC IND. ASSN. Vs STATE OF MAHARASHTRA & DORS.

Bench: PUNCHHI,M.M.
Case number: SLP(C) No.-014830-014830 / 1994
Diary number: 13124 / 1994
Advocates: EJAZ MAQBOOL Vs

26 July 1996
Supreme Court
19 pages
PRADESH PONG BANDH V.SAMITI Vs U.O.I. .

Bench: BHARUCHA S.P. (J)
Case number: W.P.(C) No.-000439-000439 / 1992
Diary number: 62247 / 1991
Advocates: S. JANANI Vs

26 July 1996
Supreme Court
24 pages
P. KANNADASAN Vs STATE OF TAMILNADU

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-009847-009847 / 1996
Diary number: 15015 / 1994
Advocates: Vs FOX MANDAL & CO.

26 July 1996
Supreme Court
7 pages
PRALHAD LALCHAND CHAVAN Vs IQBAL HUSSAIN INAYAT HUSSAIN BADRI