Showing 28021 - 28035 of 41947 judgements
05 August 1996
Supreme Court
0 pages
MOHAMMAD KHALIL Vs KAMARUDDIN .

Case number: C.A. No.-010591-010591 / 1996
Diary number: 6821 / 1995
Advocates: S. K. VERMA Vs PURNIMA BHAT

02 August 1996
Supreme Court
3 pages
SARVINDER SINGH Vs DALIP SINGH

Bench: RAMASWAMY,K.
Case number: C.A. No.-010663-010663 / 1996
Diary number: 76247 / 1994
Advocates: S. C. PATEL Vs

02 August 1996
Supreme Court
2 pages
CENTRAL SOCIAL WEL. BOARD Vs ANJALI BEPARI

Bench: RAMASWAMY,K.
Case number: SLP(C) No.-016906-016906 / 1996
Diary number: 66674 / 1996
Advocates: Vs BIJAN KUMAR GHOSH

01 August 1996
Supreme Court
8 pages
RATTAN KUMAR TANDAN Vs STATE OF UTTAR PRADESH

Bench: RAMASWAMY,K.
Case number: C.A. No.-010786-010786 / 1996
Diary number: 89465 / 1993
Advocates: E. C. VIDYA SAGAR Vs ASHOK K. SRIVASTAVA

01 August 1996
Supreme Court
8 pages
DMAI Vs

Bench: KULDIP SINGH (J),PUNCHHI, M.M.,SINGH N.P. (J),MUKHERJEE M.K. (J),AHMAD SAGHIR S. (J)
Case number: C.A. No.-001208-001209 / 1975
Diary number: 60395 / 1975

01 August 1996
Supreme Court
4 pages
DMAI Vs

Bench: MUKHERJEE M.K. (J)
Case number: Crl.A. No.-000573-000574 / 1987
Diary number: 70734 / 1987

01 August 1996
Supreme Court
7 pages
B.K.AGGARWAL Vs STATE OF ORISSA

Bench: AHMADI A.M. (CJ)
Case number: Crl.A. No.-000770-000770 / 1996
Diary number: 71298 / 1989
Advocates: Vs RAJ KUMAR MEHTA

01 August 1996
Supreme Court
7 pages
DMAI Vs

Bench: KULDIP SINGH,M.M.PUNCHHI,N.P.SINGH,M.K.MUKHERJEE,SAGHIR S.AHMAD
Case number: C.A. No.-001208-001209 / 1975
Diary number: 60395 / 1975

31 July 1996
Supreme Court
4 pages
JAGATHIGOWDA C.N. Vs CHAIRMAN, CAUVERY GRAMINA BANK

Bench: KULDIP SINGH (J)
Case number: C.A. No.-009891-009891 / 1996
Diary number: 84635 / 1992
Advocates: Vs M. M. KASHYAP

31 July 1996
Supreme Court
6 pages
SATISH MEHRA Vs DELHI ADMINISTRATION

Bench: M.M.PUNCHHI,K.T. THOMAS
Case number: Crl.A. No.-001385-001385 / 1995
Diary number: 8940 / 1995
Advocates: PETITIONER-IN-PERSON Vs

31 July 1996
Supreme Court
8 pages
CENTRAL BANK OF INDIA Vs S.SATYAM & ORS.

Bench: VERMA,JAGDISH SARAN (J)
Case number: Appeal Civil 1811 of 1992

31 July 1996
Supreme Court
3 pages
DECORATIVE LIMINATES (INDIA) PVT. LTD. Vs COLLECTOR OF CENTRAL EXCISE, BANGALORE.

31 July 1996
Supreme Court
4 pages
BHAGUBHAI MANILAL AND OTHERS Vs STATE OF GUJARAT

Bench: FAIZAN UDDIN (J)
Case number: Appeal Criminal 3 of 1985

31 July 1996
Supreme Court
4 pages
INDIAN FARMERS FERTILISER COOPERATIVE LTD. Vs COLLECTOR OF CENTRAL EXCISE AHMEDABAD.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 5437 of 1990

31 July 1996
Supreme Court
0 pages
ANSAL ENGG. PROJECTS Vs TEHRI HYDRO DEV. CORPN.

Case number: SLP(C) No.-015878-015878 / 1996
Diary number: 65868 / 1996