Showing 27976 - 27990 of 41947 judgements
09 August 1996
Supreme Court
0 pages
LOURDU MARI DAVID Vs LOUIS CHINNAYA AROGIASWAMY

Case number: SLP(C) No.-014751-014751 / 1996
Diary number: 66798 / 1996

08 August 1996
Supreme Court
2 pages
CHIEF ENGINEER Vs K. RAMAN

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-010219-010219 / 1996
Diary number: 78035 / 1996
Advocates: ARPUTHAM ARUNA AND CO Vs

08 August 1996
Supreme Court
5 pages
KALLATHIL SREEDHARAN Vs KOMATH PANOYALA PRASANNA

Bench: RAMASWAMY,K.
Case number: C.A. No.-011015-011016 / 1996
Diary number: 17143 / 1995
Advocates: R. N. KESWANI Vs

08 August 1996
Supreme Court
4 pages
UNION OF INDIA Vs JAIN SHUDH VANASPATI LTD.

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-002360-002360 / 1980
Diary number: 62956 / 1980
Advocates: B. KRISHNA PRASAD Vs DINESH KUMAR GARG

08 August 1996
Supreme Court
2 pages
STATE OF BIHAR Vs MADHESHWAR PRASAD

Bench: RAMASWAMY,K.
Case number: C.A. No.-010915-010916 / 1996
Diary number: 76252 / 1994

08 August 1996
Supreme Court
2 pages
STATE OF BIHAR Vs RATAN LAL SAHU & ORS. ETC.

Bench: RAMASWAMY,K.
Case number: C.A. No.-010669-010670 / 1996
Diary number: 13662 / 1994
Advocates: Vs DEBA PRASAD MUKHERJEE

08 August 1996
Supreme Court
7 pages
DEVCHAND KALYAN TANDEL Vs STATE OF GUJARAT

Bench: G.B. PATTANAIK (J)
Case number: Crl.A. No.-000812-000812 / 1996
Diary number: 84638 / 1992

08 August 1996
Supreme Court
4 pages
RAJENDRA SINGH Vs STATE OF M.P.

Bench: JEEVAN REDDY,B.P. (J)
Case number: C.A. No.-010226-010227 / 1996
Diary number: 16650 / 1995
Advocates: RANI CHHABRA Vs

08 August 1996
Supreme Court
2 pages
STATE OF KARNATAKA Vs SHRI KUDLI SRINGERI MAHASAMASTHANAM & ORS.

08 August 1996
Supreme Court
1 pages
THE STATE OF GUJARAT & ANR. ETC. Vs DEVRAJBHAI CHHAGANBHAI & ORS. ETC.WITHCIVIL APPEAL NO.10676

Bench: K. RAMASWAMY,G.B.PATTANAIK

08 August 1996
Supreme Court
0 pages
M/S AVIJIT TEA CO. PVT. LTD. Vs M/S TERAI TEA CO. PVT. LTD. .

Case number: C.A. No.-010871-010871 / 1996
Diary number: 9488 / 1994
Advocates: SOMNATH MUKHERJEE Vs

08 August 1996
Supreme Court
0 pages
AIRCRAFT EMPLOYEES HOUSING CO-OPERATIVE SOCIETY Vs THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ. GOVT. BANGALORE AND ORS.

Case number: Appeal (civil) 3961 of 1988

07 August 1996
Supreme Court
2 pages
KARAN SINGH Vs U O I

Bench: RAMASWAMY,K.
Case number: C.A. No.-002981-002981 / 1995
Diary number: 1459 / 1995

07 August 1996
Supreme Court
3 pages
DMAI Vs

Bench: PUNCHHI,M.M.
Case number: C.A. No.-000502-000503 / 1988
Diary number: 70403 / 1988

07 August 1996
Supreme Court
2 pages
DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-003986-003986 / 1983
Diary number: 65858 / 1983
Advocates: LAKSHMI RAMAN SINGH Vs