Judgements

THE NEW DATAR TRANSPORT CO.(PVT.) LTD. Vs SMT. RADHABAI .

Bench: RAMASWAMY,K.
Case number: C.A. No.-002233-002233 / 1970
Diary number: 60029 / 1970

STATE OF KERALA Vs M.N.SHANKARA NARAYANA

Bench: RAMASWAMY,K.
Case number: C.A. No.-010656-010656 / 1996
Diary number: 76245 / 1994
Advocates: M. T. GEORGE Vs M. P. VINOD

DMAI Vs

Bench: RAMASWAMY,K.
Case number: C.A. No.-010215-010216 / 1983
Diary number: 65824 / 1983

NARAYANA GOPAL KRISHNA HEGDE& OTHERS Vs THE STATE OF KARNATAKA

THE LAND ACQUISITION OFFICER ANDASSISTANT COMMISSIONER, MAN Vs BELEKAL KRISHNA BHAT

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 4415 of 1986

GANAPATHI NATIONAL MIDDLE SCHOOL Vs M. DURAI KANNAN (DEAD) BY LRS. & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2995 of 1986

THE STATE OF M.P. ETC. Vs HARISHANKAR GOEL & ANR. ETC.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2297 of 1987

BALDEV SINGH & ORS. Vs STATE OF PUNJAB THROUGH COLLECTOR

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2280 of 1986

DURGA DAS Vs THE COLLECTOR & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 664 of 1985

JHANDOO (DEAD) BY LRS. & ORS. Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 281 of 1985

K. DAYANANDALAL & ORS. Vs STATE OF KERALA & ORS.

Bench: AGRAWAL,S.C. (J)
Case number: Appeal (civil) 7277 of 1995

TULSI SINGH Vs STATE OF PUNJAB

Bench: M.K.MUKHERJEE,S.P.KURDUKAR
Case number: Appeal (crl.) 589 of 1986

SURJIT SINGH Vs STATE OF HARYANA

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 516 of 1987

M\S SIRDANWAL INDUSTRIES Vs COMMISSIONER OF SALES TAX

Bench: BHARUCHA S.P. (J)
Case number: Appeal (civil) 722 of 1980

MALKIAT SINGH Vs STATE OF PUNJAB

Bench: MUKHERJEE M.K. (J)
Case number: Appeal Criminal 238 of 1986