Showing 27946 - 27960 of 41947 judgements
14 August 1996
Supreme Court
2 pages
STATE OF HARYANA & ANR. Vs JAIPAL SINGH & ORS.

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 11052 of 1996

14 August 1996
Supreme Court
5 pages
M/S. JAIN EXPORTS PVT. LTD. & ANR. Vs UNION OF INDIA & ORS.

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 2705 of 1985

13 August 1996
Supreme Court
5 pages
V.K. RAMAMURTHY Vs U O I

Bench: G.B. PATTANAIK (J)
Case number: W.P.(C) No.-000174-000174 / 1996
Diary number: 3429 / 1996
Advocates: Vs T. C. SHARMA

13 August 1996
Supreme Court
2 pages
M. GOVINDARAJU Vs K. MUNISAMI GOUNDER (D)

Bench: PUNCHHI,M.M.
Case number: C.A. No.-000209-000209 / 1996
Diary number: 14041 / 1995

13 August 1996
Supreme Court
5 pages
DEVIK DEVI DHAROTRAM Vs MOTI

Bench: VENKATASWAMI K. (J)
Case number: C.A. No.-001583-001583 / 1985
Diary number: 65946 / 1985

13 August 1996
Supreme Court
6 pages
GOLLA PULLANNA & ANR Vs STATE OF ANDHRA PRADESH

Bench: NANAVATI G.T. (J)
Case number: Appeal Criminal 120 of 1984

13 August 1996
Supreme Court
4 pages
NIRLON SYNTHETIC FIBRES &CHEMICALS LIMITED Vs THE COLLECTOR OF CENTRAL EXCISE

Bench: BHARUCHA S.P. (J)
Case number: Appeal Civil 4173 of 1984

13 August 1996
Supreme Court
7 pages
DR. BUDDHI KOTA SUBBARAO Vs MR. K. PARASARAN & ORS.

Bench: ANAND,A.S. (J)

13 August 1996
Supreme Court
3 pages
V. KANAKARAJAN Vs GENERAL MANAGER,SOUTH EASTERN RAILWAY & ORS.

13 August 1996
Supreme Court
2 pages
SURAT SINGH (DEAD) BY LRS. & ORS. ETC Vs UNION OF INDIA

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 4028 of 1988

13 August 1996
Supreme Court
6 pages
STATE OF TAMIL NADU Vs TVL. JEEVANLAL LTD

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 2295 of 1980

13 August 1996
Supreme Court
3 pages
D.C.M. LIMITED & ANOTHER Vs UNION OF INDIA & ANOTHER

Bench: VENKATASWAMI K. (J)
Case number: Appeal Civil 3274 of 1990

13 August 1996
Supreme Court
0 pages
STATE OF U.P. Vs RAMESH PRASAD MISRA

Bench: K. RAMASWAMY,S.B. MAJMUDAR
Case number: Crl.A. No.-000884-000884 / 1996
Diary number: 75647 / 1990
Advocates: Vs P. K. JAIN

13 August 1996
Supreme Court
0 pages
STATE OF U.P. Vs GAYATRI DEVI PANDEY

Case number: C.A. No.-011048-011048 / 1996
Diary number: 76278 / 1994

13 August 1996
Supreme Court
0 pages
STATE OF U.P. Vs RAMESH PRASAD MISRA

Case number: Crl.A. No.-000884-000884 / 1996
Diary number: 75647 / 1990
Advocates: Vs P. K. JAIN