Showing 28006 - 28020 of 41947 judgements
06 August 1996
Supreme Court
3 pages
COLLECTOR OF CUSTOMS, BOMBAY Vs SHIBANI ENGG.SYSTEMS, BOMBAY

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-000710-000710 / 1993
Diary number: 200120 / 1993
Advocates: P. PARMESWARAN Vs LAKSHMI RAMAN SINGH

06 August 1996
Supreme Court
3 pages
Vs

Bench: THOMAS K.T. (J)
Case number: /
Diary number: 1 / 1258

06 August 1996
Supreme Court
7 pages
AJAY KRISHAN SHINGHAL ETC. ETC. Vs UNION OF INDIA & ORS

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 2298 of 1981

06 August 1996
Supreme Court
4 pages
THE BRITISH MACHINARY SUPPLIES CO. Vs THE UNION OF INDIA & ORS.

Bench: THOMAS K.T. (J)
Case number: Appeal Civil 3035 of 1979

06 August 1996
Supreme Court
2 pages
SRI RAN NIWAS TODI & ANOTHER Vs BIBI JABRUNNISSA AND OTHERS

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 2276 of 1987

06 August 1996
Supreme Court
2 pages
THE NAIHATI MUNICIPALITY AND ORS Vs CHINMOYEE MUKHERJEE AND ORS

Bench: RAMASWAMY,K.
Case number: Appeal (civil) 3841 of 1983

06 August 1996
Supreme Court
2 pages
LAXMAPPA & ORS Vs SMT. BALAWA KOM TIRKAPPA CHAVDI

Bench: MADAN MOHAN PUNCHHI,K. VENKATASWAMI
Case number: Appeal (civil) 383 of 1987

06 August 1996
Supreme Court
2 pages
LIPTON INDIA LTD. ETC Vs STATE OF MARARASHTRA & ANR

Bench: PUNCHHI,M.M.
Case number: Appeal (civil) 71 of 1974

06 August 1996
Supreme Court
2 pages
SHRI KANWAR PAL & ORS. Vs GAON SABHA KIRARI & ORS.

Bench: M.M.PUNCHHI,K. VENKATASWAMI
Case number: Appeal (civil) 11469 of 1995

05 August 1996
Supreme Court
2 pages
BHARAT COKING COAL Vs BABULAL

Bench: RAMASWAMY,K.
Case number: C.A. No.-010866-010866 / 1996
Diary number: 78798 / 1996
Advocates: ANIP SACHTHEY Vs

05 August 1996
Supreme Court
2 pages
INDORE DEV. AUTHORITY Vs SATYABHAMA BAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-010188-010189 / 1996
Diary number: 18022 / 1994
Advocates: NIRAJ SHARMA Vs

05 August 1996
Supreme Court
2 pages
RAMESHWAR DUBEY & ORS.(DEAD) BY LRS. Vs RAMESHWAR DUBEY .(DEAD) BY LRS.

Bench: K. RAMASWAMY,G.B.PATTANAIK
Case number: C.A. No.-010702-010702 / 1996
Diary number: 71308 / 1989
Advocates: MANOJ SWARUP AND CO. Vs NARESH BAKSHI

05 August 1996
Supreme Court
2 pages
THE STATE OF GUJARAT Vs RAJESH KUMAR CHIMANLAL BAROT

Bench: BHARUCHA S.P. (J)
Case number: C.A. No.-010191-010191 / 1996
Diary number: 78031 / 1996
Advocates: HEMANTIKA WAHI Vs

05 August 1996
Supreme Court
3 pages
INDORE DEVELOPMENT AUTHORITY Vs SHRI BALKRISHNA & ORS.

05 August 1996
Supreme Court
2 pages
SRI CHOWDEGOWDA @ DORJI [ DEAD ] BY LRS. & ORS Vs C. NAGARAJU & ORS.