Showing 27961 - 27975 of 41947 judgements
12 August 1996
Supreme Court
2 pages
PARWATABAI Vs SONABAI

Bench: RAMASWAMY,K.
Case number: C.A. No.-011401-011401 / 1996
Diary number: 11127 / 1995

12 August 1996
Supreme Court
2 pages
AMALAPURAM MUN. COUNCIL Vs U. SIMHADRI

Bench: RAMASWAMY,K.
Case number: C.A. No.-010991-010991 / 1996
Diary number: 2418 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs

12 August 1996
Supreme Court
10 pages
CITY OF NAGPUR CORPORATION Vs M/S KHEMCHAND KHUSHALDAS & SONS & ORS.

Bench: MAJMUDAR S.B. (J)
Case number: Appeal Civil 3463 of 1990

12 August 1996
Supreme Court
0 pages
BAIJ NATH GUPTA Vs STATE OF BIHAR .

Case number: C.A. No.-010914-010914 / 1996
Diary number: 15646 / 1995
Advocates: S. P. SHARMA Vs

09 August 1996
Supreme Court
5 pages
T.M.A. PAI FOUNDATION Vs STATE OF KARNATAKA .

Bench: KULDIP SINGH (J)
Case number: W.P.(C) No.-000317-000317 / 1993
Diary number: 199959 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs M. VEERAPPA

09 August 1996
Supreme Court
3 pages
HARI OM VERMA Vs STATE OF PUNJAB

Bench: RAMASWAMY,K.
Case number: C.A. No.-010974-010975 / 1996
Diary number: 76253 / 1994
Advocates: PRAMOD DAYAL Vs MANOJ SWARUP

09 August 1996
Supreme Court
2 pages
STATE OF A.P. Vs IND NATALI GRANITE LTD.

Bench: RAMASWAMY,K.
Case number: C.A. No.-011345-011345 / 1996
Diary number: 84646 / 1992
Advocates: GUNTUR PRABHAKAR Vs

09 August 1996
Supreme Court
4 pages
RAMESH CHANDER Vs DELHI ADMINISTRATION .

Bench: B.P.JEEVAN REDDY,K.S.PARIPOORNAN
Case number: C.A. No.-010382-010382 / 1996
Diary number: 11852 / 1994
Advocates: ASHOK K. MAHAJAN Vs

09 August 1996
Supreme Court
11 pages
PUNE CANTONMENT BOARD Vs M.P.J. BUILDERS

Bench: VERMA,JAGDISH SARAN (J)
Case number: C.A. No.-009390-009390 / 1996
Diary number: 1585 / 1995
Advocates: IRSHAD AHMAD Vs

09 August 1996
Supreme Court
23 pages
INDIAN BANK, BOMBAY Vs SATYAM FIBRES (I)

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: C.A. No.-001334-001334 / 1995
Diary number: 2040 / 1995
Advocates: Vs K. J. JOHN

09 August 1996
Supreme Court
8 pages
NAJAMAL HUSSAIN MAHEDI Vs STATE OF MAHARASHTRA .

Bench: G.B. PATTANAIK (J)
Case number: C.A. No.-010231-010231 / 1996
Diary number: 10266 / 1994

09 August 1996
Supreme Court
4 pages
NALANIKANT RAMADAS GUJJAR Vs TULASIBAI (DEAD) BY L.RS.& ORS

Bench: KULDIP SINGH,M.M.PUNCHHI,N.P.SINGH,M.K.MUKHERJEE,S.SAGHIR AHMAD
Case number: Appeal Civil 2795 of 1985

09 August 1996
Supreme Court
7 pages
K.C. JAI SINGH Vs C.R. GOVINDASWAMY CHETTIAR (DIED) & ORS.

09 August 1996
Supreme Court
12 pages
JAYANTILAL RATANCHAND SHAH Vs RESERVE BANK OF INDIA & ORS.

Bench: KULDIP SINGH (J),PUNCHHI, M.M.,SINGH N.P. (J),MUKHERJEE M.K. (J),AHMAD SAGHIR S. (J)
Case number: Writ Petition (Civil) 1188 of 1979

09 August 1996
Supreme Court
12 pages
JAYANTILAL RATANCHAND SHAH Vs RESERVE BANK OF INDIA & ORS.

Bench: KULDIP SINGH,M.M.PUNCHHI,N.P.SINGH,M.K.MUKHERJEE,SAGHIR S.AHMAD
Case number: Writ Petition (civil) 1188 of 1979