Showing 27586 - 27600 of 41947 judgements
08 October 1996
Supreme Court
3 pages
K.K.SIDHARTAN Vs T.P.PRAVEEN CHANDRAN .

Bench: G.N. RAY,B.L. HANSARIA
Case number: Crl.A. No.-001774-001774 / 1996
Diary number: 18047 / 1995

08 October 1996
Supreme Court
10 pages
YALLAWWA Vs SHANTAWWA

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: C.A. No.-009852-009852 / 1996
Diary number: 76148 / 1996
Advocates: SANGEETA KUMAR Vs

08 October 1996
Supreme Court
4 pages
STATE OF ORISSA Vs BHARAT CHANDRA SAHU

Bench: KULDIP SINGH,S. SAGHIR AHMAD
Case number: Crl.A. No.-000768-000768 / 1996
Diary number: 1939 / 1996
Advocates: Vs SATYAPAL KHUSHAL CHAND PASI

08 October 1996
Supreme Court
6 pages
U O I Vs SAMAR SINGH

Bench: S.C. AGRAWAL,S.C. SEN
Case number: C.A. No.-012855-012855 / 1996
Diary number: 78289 / 1996
Advocates: ANIL KATIYAR Vs

08 October 1996
Supreme Court
2 pages
CHIEF COMMISSIONER, UNION TERRITORY, CHANDIGARH Vs JANGI LAL JAIN & ANR. ETC.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 3537 of 1979

08 October 1996
Supreme Court
5 pages
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs CONTROLLER OF ESTATE DUTY

Bench: S.P. BHARUCHA,S.B. MAJMUDAR
Case number: Appeal Civil 3736 of 1984

08 October 1996
Supreme Court
7 pages
HARIBHAU DAGDU TANDALE Vs INDUSTRIAL CO-OPERATIVE ASSOCIATION LIMITED & ORS.

Bench: M.M. PUNCHHI,K. VENKATASWAMI.
Case number: Appeal Civil 2051 of 1982

08 October 1996
Supreme Court
6 pages
M/S KILPEST PVT. LTD. & ORS. Vs SHEKHAR MEHRA

Bench: S.P. BHARUCHA,S.B. MAJMUDAR
Case number: Appeal Civil 1974 of 1986

08 October 1996
Supreme Court
4 pages
NIKKA SINGH Vs STATE OF PUNJAB

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 585 of 1995

07 October 1996
Supreme Court
3 pages
C.B.I. Vs RAJESH GANDHI

Bench: SUJATA V.MANOHAR
Case number: Crl.A. No.-001771-001771 / 1996
Diary number: 78284 / 1996
Advocates: Vs P. K. JAIN

07 October 1996
Supreme Court
3 pages
ANUKUL CHANDRA PRADHAN Vs U O I

Bench: J.S. VERMA,B.N. KIRPAL
Case number: W.P.(C) No.-000640-000640 / 1995
Diary number: 14065 / 1995
Advocates: PETITIONER-IN-PERSON Vs SUNIL KUMAR JAIN

07 October 1996
Supreme Court
2 pages
STATE OF BIHAR Vs NILAMANI SAHU

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013223-013224 / 1996
Diary number: 3339 / 1996
Advocates: Vs SUMITA RAY

07 October 1996
Supreme Court
2 pages
OM PARKASH GARGI Vs STATE OF PUNJAB

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-019497-019497 / 1996
Diary number: 69387 / 1996

07 October 1996
Supreme Court
2 pages
LOKNARAYAN PANDE Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-019487-019487 / 1996
Diary number: 69388 / 1996

07 October 1996
Supreme Court
2 pages
KISHOR Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-016583-016584 / 1996
Diary number: 69389 / 1996