Showing 27556 - 27570 of 41947 judgements
11 October 1996
Supreme Court
9 pages
SK.SATTAR SK.MOHD.CHOUDHARI Vs GUNDAPPA AMABADAS BUKATE

Bench: KULDIP SINGH,S.SAGHIR AHMAD
Case number: C.A. No.-006972-006972 / 1996
Diary number: 79208 / 1992

11 October 1996
Supreme Court
11 pages
Vs

Bench: S.P. BHARUCHA,K.S. PARIPOORNAN
Case number: /
Diary number: 1 / 4608

11 October 1996
Supreme Court
4 pages
GURUBIPIN SINGH Vs CHONGTHAM MANIHAR SINGH

Bench: G.N. RAY,B.L. HANSARIA
Case number: Crl.A. No.-001805-001805 / 1996
Diary number: 17725 / 1994
Advocates: Vs S. JANANI

11 October 1996
Supreme Court
3 pages
GORAKHNATH Vs STATE OF U.P.

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-013103-013103 / 1996
Diary number: 19139 / 1995
Advocates: PRASHANT KUMAR Vs S. JANANI

11 October 1996
Supreme Court
6 pages
A.KUMAR Vs UNION OF INDIA & ORS.

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: Writ Petition (Civil) 2 of 1983

11 October 1996
Supreme Court
4 pages
THE COLLECTOR OF CENTRAL EXCISE, BARODA Vs M/S. THE GAEKWAR MILLS LIMITED

Bench: S.P. BHARUCHA,SUHAS C. SEN
Case number: Appeal Civil 1601 of 1985

11 October 1996
Supreme Court
5 pages
STATE OF UTTAR PRADESH Vs THE DISTRICT JUDGE & ORS.

Bench: N.P. SINGH,S.B. MAJMUDAR
Case number: Appeal (civil) 1246 of 1984

11 October 1996
Supreme Court
2 pages
R. BALAKRISHNA WARRIER Vs SANTHA VARASSIAR & ANR.

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: Appeal Civil 3401 of 1982

11 October 1996
Supreme Court
0 pages
UNION OF INDIA Vs BALJIT SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013272-013272 / 1996
Diary number: 78352 / 1996
Advocates: ANIL KATIYAR Vs NARESH K. SHARMA

11 October 1996
Supreme Court
0 pages
STATE OF M.P. Vs KRISHNA CHANDRA SAKSENA

Case number: Crl.A. No.-001800-001800 / 1996
Diary number: 2540 / 1996
Advocates: Vs SUSHIL KUMAR JAIN

10 October 1996
Supreme Court
10 pages
DMAI Vs

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S.SAGHIR AHMAD
Case number: C.A. No.-005948-005950 / 1990
Diary number: 76278 / 1990

10 October 1996
Supreme Court
1 pages
DMAI Vs

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S.SAGHIR AHMAD
Case number: C.A. No.-003018-003019 / 1979
Diary number: 62507 / 1979

10 October 1996
Supreme Court
4 pages
DMAI Vs

Bench: A.S. ANAND,K.T. THOMAS
Case number: Crl.A. No.-000553-000553 / 1996
Diary number: 79976 / 1996
Advocates: UMA DATTA Vs

10 October 1996
Supreme Court
3 pages
INDER MANI Vs MATHEHWARI PRASAD .

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: C.A. No.-012982-012982 / 1996
Diary number: 78300 / 1996
Advocates: R. D. UPADHYAY Vs DINESH KUMAR GARG

10 October 1996
Supreme Court
10 pages
DMAI Vs

Bench: KULDIP SINGH , M.M.PUNCHHI , N.P.SINGH , M.K.MUKHERJEE , S.SAGHIR AHMAD
Case number: C.A. No.-005948-005950 / 1990
Diary number: 76278 / 1990