10 October 1996
Supreme Court
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DMAI Vs

Bench: KULDIP SINGH,M.M. PUNCHHI,N.P. SINGH,M.K. MUKHERJEE,S.SAGHIR AHMAD
Case number: C.A. No.-003018-003019 / 1979
Diary number: 62507 / 1979


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PETITIONER: MOHAMMED GANBI SAHIB

       Vs.

RESPONDENT: K. BALASUBRAMANIA NAYAR

DATE OF JUDGMENT:       10/10/1996

BENCH: KULDIP SINGH,  M.M. PUNCHHI,  N.P. SINGH, M.K. MUKHERJEE, S.SAGHIR AHMADWITHCIVIL APPEAL NOS . 4061-65 OF 1991D. LAKSHMI AMMALV.N.K. RAMALINGAM CHETTIAR ETC.

ACT:

HEADNOTE:

JUDGMENT:                       J U D G M E N T N.P. SINGH, J.      These appeals  are disposed of in terms of the judgment of this court in the Case of Vijay Singh etc. etc. v. Vijayalakshmi Ammal (Civil Appeal Nos. 5948-5950 if 1990) delivered today.