Showing 27571 - 27585 of 41947 judgements
10 October 1996
Supreme Court
8 pages
INDER SINGH & ANR. Vs THE FINANCIAL COMMISSIONER, PUNJAB & ORS.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1920 of 1980

10 October 1996
Supreme Court
7 pages
STATE OF MADHYA PRADESH Vs JAORA SUGAR MILLS LTD. & ORS. ETC.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1811 of 1996

10 October 1996
Supreme Court
6 pages
BALLU & ORS. Vs STATE OF HARYANA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 112 of 1988

09 October 1996
Supreme Court
12 pages
HEIKHAM SURCHANDRA SINGH Vs REP. OF 'LOIS' KAKCHING

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014517-014517 / 1996
Diary number: 2193 / 1996
Advocates: Vs S. K. BHATTACHARYA

09 October 1996
Supreme Court
5 pages
HINDUSTAN AERONAUTICS Vs A. RADHIKA THIRUMALAI

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-012889-012889 / 1996
Diary number: 78291 / 1996
Advocates: Vs S.. UDAYA KUMAR SAGAR

09 October 1996
Supreme Court
5 pages
NARESH MOHANLAL JAISWAL Vs THE STATE OF MAHARASHTRA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 95 of 1989

09 October 1996
Supreme Court
3 pages
NARAYAN DAS DWARKA DAS Vs BENGORM AND ANR.

09 October 1996
Supreme Court
3 pages
RAMESH KUMAR SETH &SMT. ASHA SETH Vs BANK OF INDIA & ORS.

09 October 1996
Supreme Court
5 pages
STATE OF PUNJAB & ANR. Vs CHARANJI LAL GOAL

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 1767 of 1980

09 October 1996
Supreme Court
19 pages
PILIBHIT ELECTRIC SUPPLY CO.(P) LTD. & ANR. Vs SPECIAL OFFICER (ELECTRICITY) & ANR.

Bench: N.P SINGH,S.B. MAJMUDAR
Case number: Appeal (civil) 1339 of 1981

08 October 1996
Supreme Court
4 pages
JASPAL SINGH Vs STATE OF PUNJAB

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000263-000263 / 1996
Diary number: 2386 / 1996

08 October 1996
Supreme Court
4 pages
STATE BANK OF INDIA Vs MANGANESE ORE(INDIA) LTD.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-001717-001717 / 1980
Diary number: 62935 / 1980

08 October 1996
Supreme Court
5 pages
ABDUL HAMEED, FAZLI Vs ADAM MALIK KHAN

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-019827-019827 / 1996
Diary number: 69390 / 1996
Advocates: Vs SANGEETA KUMAR

08 October 1996
Supreme Court
3 pages
STATE OF HIMACHAL PRADESH Vs SHRI KESHAV RAM

Bench: K. RAMASWAMY,G.B.PATTANAIK
Case number: C.A. No.-012852-012852 / 1996
Diary number: 4155 / 1995
Advocates: Vs DEVENDRA SINGH

08 October 1996
Supreme Court
4 pages
LIPTON INDIA LTD. Vs STATE OF KARNATAKA

Bench: S.P. BHARUCHA,S.C.SEN
Case number: C.A. No.-005425-005429 / 1994
Diary number: 11325 / 1994
Advocates: Vs M. VEERAPPA