Judgements

24 October 1996
Supreme Court
4 pages

PARVEEN Vs STATE OF HARYANA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000735-000735 / 1991
Diary number: 62746 / 1991
Advocates: RANBIR SINGH YADAV Vs

24 October 1996
Supreme Court
2 pages

S. JAFFAR SAHIB Vs SECRETARY, A.P.P.S.C.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013238-013238 / 1996
Diary number: 15190 / 1994
Advocates: PETITIONER-IN-PERSON Vs K. RAM KUMAR

24 October 1996
Supreme Court
3 pages

RAIZUR REHMAN KHAN & ORS. Vs STATE OF U P & ORS.

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal (civil) 5311 of 1983

24 October 1996
Supreme Court
6 pages

THE STATE OF PUNJAB Vs BIMAL KAUR

24 October 1996
Supreme Court
4 pages

THE STATE OF PUNJAB Vs AMARJIT SINGH & ORS.

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Appeal Criminal 40 of 1989

24 October 1996
Supreme Court
3 pages

PIECO ELECTRONICS & ELECTRICALS LTD. Vs COLLECTOR OF CENTRAL EXCISE, PUNE.

Bench: S.P. BHARUCHA,S.C. SEN
Case number: Appeal Civil 488 of 1986

24 October 1996
Supreme Court
5 pages

BHARTU & ORS. Vs STATE OF HARYANA

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal Criminal 307 of 1987

23 October 1996
Supreme Court
1 pages

SEEMA KUMARI SHARMA Vs STATE OF H.P.

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014531-014532 / 1996
Diary number: 78498 / 1996

23 October 1996
Supreme Court
6 pages

ANAMALLAI CLUB Vs GOVT. OF TAMIL NADU

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014549-014550 / 1996
Diary number: 78500 / 1996