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23 October 1996
Supreme Court 3 pages M.S. PATIL, ASSTT. CONSERVATOR OFFORESTS, SOLARPUR (MAHARAS Vs STATE OF MAHARASHTRA ETC.
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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23 October 1996
Supreme Court 0 pages SPEED WAYS PICTURE PVT LTD Vs U O I
Case number: C.A. No.-013337-013337 / 1996 |
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11 October 1996
Supreme Court 8 pages K. BASAVARAJAPPA Vs TAX RECOVERY COMMR., KARNATAKA
Bench: A.S. ANAND,S.B. MAJMUDAR |
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11 October 1996
Supreme Court 6 pages M.C.MEHTA Vs UNION OF INDIA .
Bench: KULDIP SINGH,N.P. SINGH,S. SAGHIR AHMAD |
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11 October 1996
Supreme Court 3 pages NALINI NAVIN BHAGWATI Vs CHANDRAVADAN M. MEHTA
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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11 October 1996
Supreme Court 1 pages UNION OF INDIA Vs KISHAN CHAND .
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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11 October 1996
Supreme Court 2 pages THE PRESIDENT, A.P.M.C. Vs MANIKANT
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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11 October 1996
Supreme Court 2 pages UNION OF INDIA Vs PUNNILAL .
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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11 October 1996
Supreme Court 16 pages MUNICIPAL CORPORATION OF AHMEDABAD Vs NAWABKHAN GULABKHAN .
Bench: K. RAMASWAMY,G.B. PATTANAIK |
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11 October 1996
Supreme Court 5 pages SHIV SAGAR TIWARI Vs UNION OF INDIA
Bench: KULDIP SINGH,B.L. HANSARIA |
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11 October 1996
Supreme Court 1 pages MANGLA GIRI Vs RGNL. ADMN. COMMITTEE, VARANASI
Bench: K. RAMASWAMY,G.B. PATTANIK |
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11 October 1996
Supreme Court 8 pages HMM LTD. Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI
Bench: B.P.JEEVAN REDDY,SUHAS C. SEN |
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11 October 1996
Supreme Court 2 pages KESHAV LAL THAKUR Vs STATE OF BIHAR
Bench: M.K. MUKHERJEE,S.P. KURDUKAR |
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11 October 1996
Supreme Court 11 pages KRISHNAN KAKKANTH Vs GOVT. OF KERALA
Bench: S.N. RAY,B.L. HANSARIA |
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11 October 1996
Supreme Court 12 pages COMMISSIONER OF POLICE DELHI Vs REGISTRAR, DELHI HIGH COURT, NEW DELHI
Bench: MADAN MOHAN PUNCHHI,K.T. THOMAS |