Judgements

SURJEET SINGH CHHABRA Vs U O I

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: SLP(C) No.-014028-014028 / 1996
Diary number: 70360 / 1996

STATE OF PUNJAB Vs NATIONAL ORGANIC CHEMICAL INDUSTRIES

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: Crl.A. No.-001895-001895 / 1996
Diary number: 84673 / 1992
Advocates: Vs M. K. DUA

K.M. SRINIVASAN Vs K.M. ARUMUGHAM

Bench: K. RMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-014132-014132 / 1996
Diary number: 2312 / 1996

DMAI Vs

Bench: J.S.VERMA,B.N. KIRPAL
Case number: C.A. No.-005623-005624 / 1983
Diary number: 65560 / 1983

UNION OF INDIA Vs VIPINCHANDRA HIRALAL SHAH

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: C.A. No.-004786-004786 / 1994
Diary number: 72179 / 1994
Advocates: Vs H. S. PARIHAR

Vs

Bench: J.S. VERMA,B.N. KIRPAL
Case number: /
Diary number: 2 / 8658

P. RAJAN & ANR. Vs THE KERALA STATE ELECTRICITY BOARD & ANR.

NEW SHORROCK MILLS Vs MAHESHBHAI T. RAO

Bench: J.S. VERMA,B.N. KIRPAL
Case number: Appeal Civil 1959 of 1992

DIVYA DIP SINGH & ORS. Vs RAM BACHAN MISHRA & ORS.

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal Civil 3308 of 1983

STATE OF U.P. Vs PURUSHOTTAM PANDEY .

Case number: C.A. No.-013265-013265 / 1996
Diary number: 11393 / 1994
Advocates: IRSHAD AHMAD Vs T. N. SINGH

DMAI Vs

Bench: G.N. RAY,B.L. HANSARIA
Case number: Crl.A. No.-000343-000343 / 1991
Diary number: 79908 / 1991
Advocates: SHAKIL AHMED SYED Vs

ANTHONY C. LEO Vs NANDLAL BALKRISHNAN .

Bench: G.N. RAY,B.L. HANSARIA
Case number: C.A. No.-013237-013237 / 1996
Diary number: 78345 / 1996
Advocates: Vs MANIK KARANJAWALA

DMAI Vs

Bench: K. RAMASWAMY,SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: Crl.A. No.-000419-000431 / 1987
Diary number: 70722 / 1987

DEVENDRA NARAYAN SINGH Vs STATE OF BIHAR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013236-013236 / 1996
Diary number: 18977 / 1995
Advocates: ABHAY CHANDRAKANT MAHIMKAR Vs

CHANDIGARH ADMN. Vs SUMESH KUMAR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013239-013239 / 1996
Diary number: 78346 / 1996
Advocates: KAMINI JAISWAL Vs P. N. PURI