Judgements

H.M.T. LIMITEDWORMEN OF INDIAN TELEPHONE INDUSTRIES LTD. AN Vs H.M.T. HEAD OFFICE EMPLOYEES' ASSO. AND ORS.THE MANAGEMENT

DIRECTOR &ORS Vs BIMLENDU KUMAR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014580-014580 / 1996
Diary number: 3314 / 1996
Advocates: Vs EJAZ MAQBOOL

KUNWAR ARUN KUMAR Vs U.P. HILL ELECTRONICS CORPN. LTD

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-020481-020481 / 1996
Diary number: 70496 / 1996

SHRI RAMESH KUMAR Vs UNION OF INDIA

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014581-014581 / 1996
Diary number: 78525 / 1991
Advocates: Vs BHARGAVA V. DESAI

NINGE GOWDA Vs LINGE GOWDA .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014578-014578 / 1996
Diary number: 10246 / 1995
Advocates: Vs P. R. RAMASESH

S. VASUNDARA Vs CANARA BANK

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-020461-020461 / 1996
Diary number: 70358 / 1996

RANCHHODJI CHATURJI THAKORE Vs STATE OF GUJARAT

Bench: K. RAMASWAMY,G.B. PATTANAIK.
Case number: SLP(C) No.-022538-022538 / 1996
Diary number: 70257 / 1996

RGNL. P.F. COMMR. Vs S.D. COLLEGE HOSHIARPUR

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014576-014577 / 1996
Diary number: 78789 / 1996

A.A. MULLA AND OTHERS Vs STATE OF MAHARASHTRA AND ANR.

Bench: G.N. RAY,G.B. PATTANAIK
Case number: Appeal Criminal 147 of 1986

SHRI RAMESH KUMAR Vs UNION OF INDIA & ORS.

SADHAN KUMAR GOSWAMI Vs U O I

Case number: W.P.(C) No.-000794-000794 / 1996
Diary number: 80418 / 1996

BAHGWAN DASS SOOD Vs STATE OF H.P.

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-007371-007371 / 1995
Diary number: 63048 / 1995
Advocates: SHEELA GOEL Vs E. C. AGRAWALA

INDIRA SOHAN LAL(DEAD) BY LRS. Vs UNION OF INDIA

Bench: K. RAMASWAMY,S.P. KURKUKAR
Case number: C.A. No.-014553-014553 / 1996
Diary number: 89512 / 1993

STATE OF ORISSA Vs SADASIVA MOHANTY

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-014534-014534 / 1996
Diary number: 76344 / 1994

OSMANIA UNIVERSITY Vs ABDUL RAYEES KHAN

Bench: K. RAMASWAMY,S.P. KURDUKAR
Case number: C.A. No.-014548-014548 / 1996
Diary number: 867 / 1996
Advocates: Vs S. USHA REDDY