Showing 27481 - 27495 of 41947 judgements
30 October 1996
Supreme Court
5 pages
MITHILESH KUMAR Vs MANOHAR LAL

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: Appeal (civil) 2325 of 1980

30 October 1996
Supreme Court
12 pages
BHAGIRATH Vs STATE OF HARYANA

Bench: G.N. RAY,G.T. NANAVATI
Case number: Appeal Criminal 258 of 1984

29 October 1996
Supreme Court
0 pages
KARTAR KAUR Vs MILKHO

Case number: C.A. No.-013390-013390 / 1996
Diary number: 76312 / 1994

29 October 1996
Supreme Court
3 pages
NAHAR SINGH Vs HARNEK SINGH

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013388-013388 / 1996
Diary number: 16165 / 1995
Advocates: DINESH KUMAR GARG Vs ASHOK K. MAHAJAN

29 October 1996
Supreme Court
2 pages
ALL INDIA INST. OF MEDICAL SCIENCES Vs U OI

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-020458-020458 / 1996
Diary number: 70560 / 1996

29 October 1996
Supreme Court
3 pages
MOTORS & INVESTMENTS LIMITED Vs THE NEW BANK OF INDIA .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-014818-014818 / 1996
Diary number: 78530 / 1991
Advocates: Vs PARMANAND GAUR

29 October 1996
Supreme Court
2 pages
C.S. COMPANY Vs KERALA STATE ELECT. BOARD

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: SLP(C) No.-020703-020703 / 1996
Diary number: 70312 / 1996

29 October 1996
Supreme Court
3 pages
PRABHU SHANKAR JAISWAL Vs SHEO NARAIN JAISWAL .

Bench: A.M. AHMADI,SUJATA V. MANOHAR
Case number: C.A. No.-013362-013362 / 1996
Diary number: 89500 / 1993
Advocates: LAKSHMI RAMAN SINGH Vs

29 October 1996
Supreme Court
13 pages
STATE OF U.P. Vs BAL KISHAN

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000120-000120 / 1988
Diary number: 69178 / 1988
Advocates: IRSHAD AHMAD Vs R. P. GUPTA

29 October 1996
Supreme Court
5 pages
C.P. AGARWAL Vs P.O. LABOUR COURT

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-011360-011360 / 1995
Diary number: 63047 / 1995
Advocates: EJAZ MAQBOOL Vs KIRTI RENU MISHRA

29 October 1996
Supreme Court
4 pages
MANAGEMENT OF HEAVY ENG. CORP. LTD. Vs PRESIDING OFFICER,LABOUR COURT .

Bench: J.S. VERMA,B.N. KIRPAL
Case number: C.A. No.-000921-000921 / 1988
Diary number: 69095 / 1988

29 October 1996
Supreme Court
5 pages
C.P. AGARWAL Vs P.O. LABOUR COURT

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-011360-011360 / 1995
Diary number: 63047 / 1995
Advocates: EJAZ MAQBOOL Vs KIRTI RENU MISHRA

29 October 1996
Supreme Court
3 pages
KISHORE CHANDRA PANIGRAHI Vs STATE OF ORISSA .

Bench: K. RAMASWAMY,G.B. PATTANAIK
Case number: C.A. No.-013360-013360 / 1996
Diary number: 76311 / 1994
Advocates: Vs RADHA SHYAM JENA

29 October 1996
Supreme Court
7 pages
STATE OF RAJASTHAN Vs SRIRAM VERMA

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: C.A. No.-013352-013352 / 1996
Diary number: 2035 / 1995
Advocates: GP. CAPT. KARAN SINGH BHATI Vs SUSHIL KUMAR JAIN

29 October 1996
Supreme Court
6 pages
C.T. LTD., & ANR. Vs COMMERCIAL TAX OFFICER & ORS.

Bench: S.P. BHARUCHA. S.C. SEN
Case number: Appeal Civil 3279 of 1990