Showing 27346 - 27360 of 41947 judgements
22 November 1996
Supreme Court
0 pages
DMAI Vs

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000473-000473 / 1996
Diary number: 79974 / 1996
Advocates: KAMINI JAISWAL Vs

21 November 1996
Supreme Court
2 pages
AHMAD UMAR SAEED SHEIKH Vs STATE OF U P

Bench: M.K. MUKHERJEE,S.P. KURDUKAR
Case number: Crl.A. No.-000680-000680 / 1996
Diary number: 76169 / 1996
Advocates: SANGEETA KUMAR Vs AJIT SINGH PUNDIR

21 November 1996
Supreme Court
6 pages
Vs

Bench: B.P. JEEVAN REDDY,K.S. PARIPOORNAN
Case number: /
Diary number: 939 / 1995

21 November 1996
Supreme Court
11 pages
DMAI Vs

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-002273-002275 / 1992
Diary number: 86058 / 1992

21 November 1996
Supreme Court
2 pages
C.S. VENKATASUBRAMNAIAN Vs STATE BANK OF INDIA

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: C.A. No.-015418-015418 / 1996
Diary number: 78608 / 1996
Advocates: Vs V. G. PRAGASAM

21 November 1996
Supreme Court
11 pages
SURENDER KUMAR JAIN Vs SANTHI SWAROOP JAIN .

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-002131-002131 / 1996
Diary number: 310 / 1996
Advocates: RAKESH K. SHARMA Vs CHITRA MARKANDAYA

21 November 1996
Supreme Court
7 pages
COMMITTEE OFMGT. VASANT COLGE.FOR WOEMEN Vs TRIBHUWAN NATH TRIPATHI

Bench: N.P. SINGH,SUHAS C. SEN
Case number: C.A. No.-014737-014737 / 1996
Diary number: 5074 / 1995
Advocates: Vs ANIL KUMAR JHA

21 November 1996
Supreme Court
3 pages
CALCUTTA ELECTRIC SUPPLY CORPORATION Vs N.M. BANKA @ NATHMALL BANKA

Bench: B.P. JEEVAN REDDY,SUHAS C. SEN
Case number: C.A. No.-014421-014421 / 1996
Diary number: 79238 / 1992
Advocates: RAJESH Vs

21 November 1996
Supreme Court
6 pages
UNION OF INDIA Vs JAIN SABHA ,NEW DELHI

Bench: B.P. JEEVAN REDDY,K. VENKATASWAMI
Case number: C.A. No.-014729-014729 / 1996
Diary number: 2960 / 1992
Advocates: Vs RAKESH K. SHARMA

21 November 1996
Supreme Court
7 pages
SHRI PRATAP SINGH Vs UNION OF INDIA & ORS.

Bench: S.C. AGRAWAL,G.T. NANAVATI
Case number: Special Leave Petition (Civil) 4934 of 1985

21 November 1996
Supreme Court
2 pages
MRINALINI ROY RATNA PROVA MONDAL& ORS. Vs STATE OF WEST BENGAL & ORS.

Bench: K. RAMASWAMY,G.T. NANAVATI
Case number: Appeal (civil) 2486 of 1981

21 November 1996
Supreme Court
4 pages
R.S. HARDAS Vs FRIENDS CENTRAL GOVERNMENTEMPLOYEES HOUSE BUILDINGSOCIETY L

Bench: M.M. PUNCHHI,K. VENKATASWAMI
Case number: Appeal Civil 1780 of 1989

20 November 1996
Supreme Court
5 pages
DEPOT MANAGER, APSRTC Vs MOHD. YOUSUF MIYA

Bench: K. RAMASWAMY,G.T. NANAVATI,K. VENKATASWAMI.
Case number: C.A. No.-015419-015419 / 1996
Diary number: 78609 / 1996
Advocates: Vs S.. UDAYA KUMAR SAGAR

20 November 1996
Supreme Court
2 pages
NARAYAN DATTATRAYA RAMTEERTHKAR Vs STATE OF MAHARASHTRA

Bench: K. RAMASWAMY,G.T. NANAVITI,K. VENKATASWAMI
Case number: SLP(C) No.-023872-023872 / 1996
Diary number: 71249 / 1996

20 November 1996
Supreme Court
5 pages
DMAI Vs

Bench: S.P. BHARUCHA,K. VENKATASWAMI
Case number: C.A. No.-003011-003014 / 1986
Diary number: 69350 / 1986